Judgements

COMMITTEE FOR THE PROTECTION OF D.R. Vs C.M., OF THE STATE OF MAHARAHSTRA

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-014627-014627 / 1996
Diary number: 16411 / 1994

Vs

Bench: SUBHAS C. SEN,SUJATA V. MANOHAR
Case number: /
Diary number: 1 / 7668

WALDIES LTD. Vs COMMISSIONER OF INCOME TAX, WEST BENGAL

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: Appeal Civil 1790 of 1979

C E OR & VICE CHAIRMAN, GUJARAT MARITIME BOARD Vs SHRI HAJI DAUD HAJI HARUN ABUAND TWO OTHERS

M/S. METAGRAPHS PVT. LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

M/S. SANT RAM & COMPANY Vs THE STATE OF RAJASTHAN & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI,K. VENKATASWAMI
Case number: Appeal (civil) 76 of 1991

CHINNAMMAL Vs STATE OF TAMIL NADU & ORS.

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal (crl.) 333 of 1989

RAM DAS ALIAS RAM SURAJ Vs SMT. GADIABAI & ORS.

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: Appeal (civil) 3784 of 1986

M/S. NATIONAL INSURANCE CO. LTD. Vs SMT. JIJUBHAI NATHUJI DABHI & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI,K. VENKATASWAMI
Case number: Appeal (civil) 2671 of 1991

GAJANAN. Vs STATE OF MAHARASHTRA

Bench: A.S. ANAND,K.T. THOMAS

S.K. ARSED ALI & ANR. Vs S.K. FAZLE HAKANI

Bench: M. M. PUNOHHI,SUJATA V. MANOHAR
Case number: Appeal (civil) 5457 of 1985

COMMUNIDADE OF CAVELOSSIM Vs LAND ACQUISITION COLLECTOR & ANR.

HARDEV SINGH, SUBA SINGH Vs HARBHEJ SINGH & ORS.

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 557 of 1988

STATE OF U.P. & OTHERS Vs GARIB DASS & OTHERSSHEO KUMAR ETC. ETC.

Bench: CJI,S.C. SEN,K.S. PARIPOORNAN
Case number: Appeal Civil 975 of 1978

STATE OF PUNJAB Vs SARWAN SINGH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Crl.A. No.-001977-001977 / 1996
Diary number: 89518 / 1993
Advocates: Vs P. NARASIMHAN