Judgements

STATE OF HARYANA & ORS. ETC. ETC. Vs GIRDHARI LAL & ORS. ETC. ETC.

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-014291-014306 / 1996
Diary number: 18062 / 1995
Advocates: Vs NARESH BAKSHI

STATE OF KERALA Vs BUILDER ASSON. OF INDIA

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-014927-014928 / 1996
Diary number: 16198 / 1995
Advocates: Vs K. V. MOHAN

THACKER PRAGJI ANANDJI Vs MANSUKHLAL AMBALAL (DEAD) BY L.RS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000381-000381 / 1981
Diary number: 63300 / 1981
Advocates: Vs S. C. PATEL

BHOOMIREDDY CHENNA REDDY Vs BHOSSPALLI PEDDA YERRAPPA(D)BY LRS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000566-000566 / 1981
Diary number: 63279 / 1981
Advocates: G. NARASIMHULU Vs A. SUBBA RAO

J.S. CHHABRA Vs STATE OF M.P.

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-006590-006591 / 1995
Diary number: 72205 / 1994
Advocates: NIRAJ SHARMA Vs SHIV SAGAR TIWARI

STATE OF M.P. Vs M.B. VYAVSAYA & CO.

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-014921-014926 / 1996
Diary number: 17828 / 1995

COMMON CAUSE, REGD. SOCIETY Vs UOI

Bench: B.P. JEEVAN REDDY,S.B. MAJMUDAR
Case number: R.P.(C) No.-000098-000098 / 1997
Diary number: 912 / 1997
Advocates: Vs ASHOK K. MAHAJAN

ANUJ KUMAR DEY & ANR. Vs UNION OF INDIA & ORS.

Bench: J.S. VERMA,SUHAS C. SEN
Case number: Appeal Civil 1110 of 1992

ANIL KUMAR MITRA & ORS. Vs GANENDRA NATH MITRA & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 2007 of 1989

VEMULA SIVIAH NAIDU Vs STATE OF A.P. & ANR.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 721 of 1981

SOVRIN KNIT WORKS ETC. Vs EMPLOYEES' STATE INSURANCE CORPN.& ANR. ETC.

NEW INDIA ASSURANCE COMPANY LTD. Vs SHRI KUSUMANCHI KAMESHWARA RAO & ANR.

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: Appeal Civil 4656 of 1984

ZUBEDA BEGUM ETC. Vs SYED SHAH KHURSHEED AHMAD HASHMI AND ORS. ETC.

Case number: Appeal (civil) 567 of 1981

ZUBEDA BEGUM ETC. Vs SYED SHAH KHURSHEED AHMAD HASHMI AND ORS. ETC.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 567 of 1981

PHOOLAN DEVI Vs STATE OF M.P.

Bench: J.S. VERMA,SUJATA V. MANOHAR
Case number: W.P.(Crl.) No.-000043-000043 / 1993
Diary number: 64323 / 1992
Advocates: KAMINI JAISWAL Vs