Judgements

TUSHAR ARUN GANDHI Vs THE CHIEF SECY. .

Bench: CJI,SUJATA V. MANOHAR
Case number: W.P.(C) No.-000340-000340 / 1996
Diary number: 80123 / 1996
Advocates: Vs SANJAY KAPUR

SIR SHADILAL DISTILLERY & CHEMICALS WORKS Vs THE STATE OF U.P. & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 16398 of 1996

COLLECTOR OF CENTRAL EXCISE, JAIPUR Vs BANSWARE SYNTEX LTD.

Bench: A.M. AHMADI,J.S. VERMA,B.N. KIRPAL
Case number: Appeal Civil 6622 of 1995

BANSILAL FARMS Vs UMARANI BOSE

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014754-014754 / 1996
Diary number: 78614 / 1992
Advocates: Vs AVIJIT BHATTACHARJEE

SHIMLA DEV.AUTHORITY Vs SMT.SANTOSH SHARMA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-015550-015550 / 1996
Diary number: 78536 / 1991

ALL INDIA FED.OF CENTRAL EXCISE Vs THE UNION OF INDIA .

Bench: K. RAMASWAMY,K,VENKATASWAMY,G.B. PATTANAIK
Case number: W.P.(C) No.-000306-000306 / 1988
Diary number: 69187 / 1988
Advocates: Vs LAKSHMI RAMAN SINGH

BALLARPUR INDUSTRIES LTD. Vs STATE OF GUJARAT .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-015522-015522 / 1996
Diary number: 78630 / 1996

C. PADMA Vs DY. SECY. TO GOVT. .

Bench: K. RAMASWAMY,G.T. PATTANAIK
Case number: C.A. No.-015526-015526 / 1996
Diary number: 5465 / 1994

STATE OF TAMIL NADU Vs HIS HOLINESS S.L.S.A.P.S.A. .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-015523-015523 / 1996
Diary number: 75671 / 1990

UNION OF INDIA Vs D.R.R.SASTRI

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014752-014752 / 1996
Diary number: 6243 / 1995
Advocates: Vs M. A. KRISHNA MOORTHY

BHOLA NATH MUKHERJEE Vs GOVERNMENT OF WEST BENGAL

Bench: J.S. VERMA,SUHAS C. SEN.
Case number: C.A. No.-010219-010219 / 1995
Diary number: 73937 / 1991
Advocates: MRIDULA RAY BHARADWAJ Vs

BIHAR PUBLIC SERVICE COMMN. Vs STATE OF BIHAR

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014753-014753 / 1996
Diary number: 2513 / 1995

LUGA BAY SHIPPING CORPORATION Vs THE B.O.T. OF THE PORT OF COCHIN

Bench: S.C. AGRAWAL,SUJATA V. MANOHAR,CJI
Case number: C.A. No.-002426-002426 / 1994
Diary number: 75602 / 1994
Advocates: Vs M. P. VINOD

IN RE. Vs BALWAN SINGH

DMAI Vs

Case number: Crl.A. No.-000473-000473 / 1996
Diary number: 79974 / 1996
Advocates: KAMINI JAISWAL Vs