Showing 27286 - 27300 of 41947 judgements
02 December 1996
Supreme Court
5 pages
BASHIR M. PATEL Vs SATYAWAN G.JAWKAR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015705-015705 / 1996
Diary number: 78537 / 1991

02 December 1996
Supreme Court
2 pages
GHAZIABAD DEV. ATY. Vs JAIMALA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015611-015611 / 1996
Diary number: 78647 / 1996

02 December 1996
Supreme Court
2 pages
MASJIDE FARKUNDA MOSQUE Vs HAMED BASHA .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015608-015608 / 1996
Diary number: 78645 / 1996

02 December 1996
Supreme Court
2 pages
BABY AMMAL Vs RAJAN ASARI

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015607-015607 / 1996
Diary number: 78644 / 1996

02 December 1996
Supreme Court
2 pages
MANOJ BEHARI LAL MATHUR Vs SHANTI MATHUR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015351-015351 / 1996
Diary number: 17993 / 1995
Advocates: Vs SUSHIL KUMAR JAIN

02 December 1996
Supreme Court
2 pages
BIHAR STATE FOOD & CIVIL SUPPLIES CORPN. Vs THE M.D., GODREJ SOAPS PVT.LTD. .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: T.P.(C) No.-000458-000458 / 1995
Diary number: 10680 / 1995
Advocates: RANJAN MUKHERJEE Vs

30 November 1996
Supreme Court
4 pages
BUFFALO TRADERS WELFARE ASSOCIATION THROUGH THE GENERAL SECRETARY SHRI FEEROZUDDIN Vs UNION OF INDIA MINISTRY OF AGRICULTURE THROUGH SECRETARY

Bench: KULDIP SINGH,B.L. HANSARIA
Case number: C.A. No.-003769-003769 / 1996
Diary number: 6941 / 1995
Advocates: PAREKH & CO. Vs SHAKIL AHMED SYED

29 November 1996
Supreme Court
2 pages
UNION OF INDIA Vs SMT. V.P. PARUKUTTY

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015605-015605 / 1996
Diary number: 11433 / 1991

29 November 1996
Supreme Court
14 pages
SHREE MAHAVIR OIL MILLS Vs STATE OF JAMMU AND KASHMIRE .

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-014996-014996 / 1996
Diary number: 18700 / 1995
Advocates: Vs JAGDEV SINGH MANHAS

29 November 1996
Supreme Court
3 pages
STATE GOVERNMENT OF TAMIL NADU Vs S.THANGAVEL

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016636-016637 / 1996
Diary number: 78538 / 1991
Advocates: Vs K. RAM KUMAR

29 November 1996
Supreme Court
11 pages
STATE OF WEST BENGAL Vs KAILASH CHANDRA KAPUR .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015703-015703 / 1996
Diary number: 78652 / 1996
Advocates: Vs RADHA RANGASWAMY

29 November 1996
Supreme Court
2 pages
NELLIKKOTTUKOLLERIYIL MADHAVI Vs KAVUKKALATHIL KALIKUTTY .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015612-015612 / 1996
Diary number: 89526 / 1993
Advocates: Vs M. P. VINOD

29 November 1996
Supreme Court
3 pages
V.T.V.L.AMMA Vs V.T.V.D.MENON .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015610-015610 / 1996
Diary number: 76364 / 1994
Advocates: Vs M. P. VINOD

29 November 1996
Supreme Court
2 pages
DISTRICT TRANSPORT MANAGER (ADMN.) Vs DILIP KUMAR NAYAK

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015606-015606 / 1996
Diary number: 84684 / 1992
Advocates: Vs K. SHARDA DEVI

29 November 1996
Supreme Court
2 pages
G. DEENDAYALAN AMBEDKAR Vs U.O.I. .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015528-015529 / 1996
Diary number: 10036 / 1995
Advocates: Vs D. S. MAHRA