Judgements

SHEOJEET MEHTO Vs ADDL. MEMBER, BOARD OF REVENUE .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000465-000465 / 1986
Diary number: 60002 / 1986

A.P. PUBLIC SERVICE COMMISSION Vs M. GOVERDHAN RAO

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-015553-015553 / 1996
Diary number: 78635 / 1996
Advocates: Vs S.. UDAYA KUMAR SAGAR

BALRAM PRASAD AGRAWAL Vs STATE OF BIHAR .

Bench: G.N. RAY,S.B. MAJMUDAR
Case number: Crl.A. No.-000402-000402 / 1996
Diary number: 17040 / 1995

M/S APOLLO TYRES LIMITED Vs THE COLLECTOR OF CUSTOMS & ANR.

Bench: S.P. BHARUCHA,S.C. SEN
Case number: Appeal Civil 2704 of 1987

M/S BRIJ MOHAN DAS LAXMAN DAS Vs COMMISSIONER OF INCOME-TAX, AMRITSAR

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: Appeal Civil 2100 of 1979

PARAMJIT SINGH & ORS. Vs THE STATE OF PUNJAB & ORS.

INDRADEO MISHRA AND ANANG MISHRA Vs STATE OF MADHYA PRADESH

COMMISSIONER OF WEALTH TAX Vs TRUSTEES OF SAHEBZADAS OF SARAF-E-KHAS TRUST, HYDERABAD ETC

MAJOR YOGENDERA NARAIN YADAV ETC. Vs SHRI BINDESHWAR PRASAD & ORS. ETC.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 1394 of 1991

MAJOR SING Vs RATTAN SINGH (DEAD) BY L.RS. & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 718 of 1986

STATE OF GUJARAT ETC. Vs HOTEL RATRANI THROUGH ITS PROPRIETORSHRI KANJI VISHWRAM PAT

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 586 of 1986

INDRADEO MISHRA ETC. Vs STATE OF MADHYA PRADESH

Bench: M.K. MUKHERJEE,S.P. KURDUKARTHE
Case number: Appeal Criminal 632 of 1988

STATE OF GUJARAT Vs SUHRID GEIGY LTD. AND ORS.

Bench: S.P. BHARUCHA,S.C. SEN
Case number: Appeal Civil 1780 of 1980

SULTANA BEGUM Vs PREM CHAND JAIN

Bench: KULDIP SINGH,S. SAGHIR AHMAD
Case number: Appeal Civil 5631 of 1994

HARI SHAMRAO NIMJE Vs U.O.I. .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016741-016741 / 1996
Diary number: 10097 / 1995
Advocates: ASHOK K. MAHAJAN Vs C. V. SUBBA RAO