Judgements

DY. G.M.,REDESIGNATED AS DY.DIRECTOR,ISB Vs SUDERSHAN KUMARI

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-007084-007084 / 1996
Diary number: 2923 / 1995
Advocates: Vs SAHARYA & CO.

Vs

Bench: S.P. BHARUCHA,S.C. SEN
Case number: /
Diary number: 2 / 3018

RADHEY SHYAM SINGH & ORS. Vs UNION OF INDIA & ORS.

RADHEY SHYAM SINGH & ORS. Vs UNION OF INDIA & ORS.

Bench: S.C. AGRAWAL,FAIZAN UDDIN
Case number: Appeal Criminal 4190 of 1995

DHIRENDER SINGH Vs STATE OF HARYANA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016846-016846 / 1996
Diary number: 78704 / 1996
Advocates: Vs PREM MALHOTRA

NARINDER SINGH POONIA Vs U O I

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016862-016862 / 1996
Diary number: 78708 / 1996
Advocates: Vs NIRAJ SHARMA

NASIK MUN. CORPN. Vs HARBANSLAL LAIKWANT RAJPAL

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016850-016850 / 1996
Diary number: 4666 / 1995

SANJUKTA PATTANAIK Vs STATE OF ORISSA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-023361-023361 / 1996
Diary number: 72508 / 1996

BALJIT SINGH Vs STATE OF HARYANA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-023322-023322 / 1996
Diary number: 18944 / 1995

U O I Vs A.J. FABIAN

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016861-016861 / 1996
Diary number: 78707 / 1996

STATE OF PUNJAB Vs GURSHARAN SINGH .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016812-016813 / 1996
Diary number: 89527 / 1993

P. RAMA RAO Vs P. NIRMALA

Bench: K. RAMASWAMY,K. VENKATASWAMI
Case number: SLP(C) No.-025126-025126 / 1996
Diary number: 72309 / 1996

BEHARILAL Vs SMT. BHURI DEVI .

Bench: K. RAMASWAMY,K.VENKATASWAMI
Case number: C.A. No.-001320-001320 / 1980
Diary number: 62931 / 1980
Advocates: SUSHIL KUMAR JAIN Vs

R.K. GOEL Vs STATE OF U.P.

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-000037-000037 / 1994
Diary number: 64928 / 1994
Advocates: BHARAT SANGAL Vs

M/S INDUSTRIAL CHEMICALS Vs COLLECTOR OF CENTRAL EXCISE. BOMBAY-I

Bench: S.P. BHARUCHA,S.C. SEN
Case number: Appeal (civil) 1908 of 1987