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05 December 1996
Supreme Court 3 pages M.P. ELECTRICITY BOARD, JABALPUR. Vs M/S. VIJAYA TIMBER CO.
Bench: M.M. PUNCHHI,K. VENKATASWAMI. |
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05 December 1996
Supreme Court 0 pages SMT. PRITAM KAUR Vs DY. SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
Case number: Appeal (civil) 429 of 1986 |
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04 December 1996
Supreme Court 7 pages INDIA POTASH LTD. Vs SUMAC INTERNATIONAL LTD.
Bench: M.M. PUNCHHI,SUJATA V. MANOHAR |
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04 December 1996
Supreme Court 4 pages DMAI Vs
Bench: A.S. ANAND,K.T. THOMAS |
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04 December 1996
Supreme Court 6 pages DMAI Vs
Bench: N.P. SINGH,S.B. MAJMUDAR |
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04 December 1996
Supreme Court 4 pages BHUPINDER SINGH Vs STATE OF HARYANA
Bench: M.K. MUKERJEE,S.P. KURDUKAR |
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04 December 1996
Supreme Court 3 pages M/S. HINDUSTAN FERODO LIMITED Vs THE COLLECTOR OF CENTRAL EXC
Bench: S.P. BHARUCHA,S.C. SEN |
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03 December 1996
Supreme Court 24 pages MUNISHWAR DUTT PANDEY Vs RAMJEET TIWARI .
Bench: N.P. SINGH,S.B. MAJMUDAR |
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03 December 1996
Supreme Court 14 pages STATE OF BIHAR Vs BIHAR DISTILLERY ETC.
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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03 December 1996
Supreme Court 3 pages UNION OF INDIA Vs U.D. DWIVEDI
Bench: KULDIP SINGH,SUHAS C. SEN |
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03 December 1996
Supreme Court 1 pages STATE OF U.P. Vs BUDH SINGH (D) BY LRS.
Bench: FAIZAN UDDIN,B.L. HANSARIA |
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03 December 1996
Supreme Court 4 pages MOHMEDRAFIZ HUSENMIYA THAKORAND OTHERS Vs STATE OF GUJARAT
Bench: A.S. ANAND,K.T. THOMAS |
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02 December 1996
Supreme Court 2 pages LAKSHMI NARAYAN Vs U.O.I. .
Bench: N.P. SINGH,K. VENKATASWAMI |
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02 December 1996
Supreme Court 2 pages CHIEF GENL. MANAGER,TELECOM KERALA Vs G. RENUKA
Bench: K. RAMASWAMY,G.T. NANAVATI |
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02 December 1996
Supreme Court 2 pages STATE OF ORISSA Vs SUKANTI DEBI
Bench: K. RAMASWAMY,G.T. NANAVATI |