Judgements

HARISH CHANDRA SINGH Vs S.N. TRIPATHI

Bench: B.P. JEEVAN REDDY,S.B. MAJMUDAR
Case number: C.A. No.-000198-000198 / 1976
Diary number: 60446 / 1976
Advocates: Vs R. D. UPADHYAY

STATE OF BIHAR Vs SHIVANARAYAN SINGH

Bench: J.S. VERMA,SUHAS C. SEN,S.P. KURDUKAR
Case number: C.A. No.-006538-006538 / 1994
Diary number: 4442 / 1994
Advocates: ANIL KUMAR JHA Vs GOPAL SINGH

H.P. NAGAR VIKASH PRADHIKARAN Vs AGGARWAL & CO

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000635-000635 / 1997
Diary number: 79139 / 1996

BHAGTI (D) BY LRS. Vs STATE OF HARYANA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-002845-002845 / 1997
Diary number: 60962 / 1997

PRAMOD KUMAR MANTRI Vs STATE OF ORISSA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Crl.A. No.-000127-000127 / 1997
Diary number: 79143 / 1996

STATE OF U P Vs DAMYANTI SINGH

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000590-000590 / 1997
Diary number: 79120 / 1996
Advocates: Vs MANOJ SWARUP AND CO.

U.P. SECRETARIAT U.D.A. ASSON. Vs STATE OF U P

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-025086-025086 / 1996
Diary number: 73270 / 1996
Advocates: Vs ASHOK K. SRIVASTAVA

HINDUSTAN MACHINES TOOLS LTD Vs M.S. KANG

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000626-000626 / 1997
Diary number: 79135 / 1996

M/S PONDS INDIA LTD. Vs COLLECTOR OF CENTRAL EXCISE,MADRAS

Bench: S.P. BHARUCHA,FAIZAN UDDIN
Case number: Appeal Civil 4411 of 1990

THE STATE OF BIHAR & ORS Vs SHEO NARAYAN SINGH

M/S. GOODYEAR INDIA LTD. Vs COLLECTOR OF CUSTOMS, BOMBAY

Bench: CJI,S.P. BHARUCHA
Case number: Appeal Civil 3632 of 1986

SMT. BHAGTI (DECEASED) THROUGH HER L.RS. JAGDISH RAM SHARMA Vs THE STATE OF HARYANA

Vs

Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS
Case number: /
Diary number: / 2338

SWASTIC INDUSTRIES Vs MAHARASHTRA STATE ELECTRICITY BD.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-000765-000765 / 1997
Diary number: 60963 / 1997

U O I Vs SUSHIL KUMAR MODI

Bench: J.S. VERMA,K. RAMASWAMY,S.P. BHARUCHA
Case number: C.A. No.-000304-000305 / 1997
Diary number: 61753 / 1997
Advocates: Vs GOPAL SINGH