Judgements

BHAKTARAME GOWDA Vs STATE OF KARNATAKA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000490-000491 / 1997
Diary number: 76448 / 1994
Advocates: Vs R. P. WADHWANI

SODAGAR SINGH Vs STATE OF PUNJAB

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-020421-020422 / 1996
Diary number: 73252 / 1996

KRISHNAN & ANR. Vs KRISHNAVENI & ANR.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: Appeal Criminal 58 of 1997

STATE OF HARYANA & ANR.ETC. Vs JOGINDER SINGH

STATE OF HARYANA & ANR.ETC. Vs JOGINDER SINGH

ANARKALI SARABHAI,SHAHIBAG HOUSE, AHMEDABAD Vs COMMISSIONER OF INCOME TAX,AHMEDABAD

Bench: S.C. AGRAWAL,SUHAS C. SEN
Case number: Appeal Civil 541 of 1983

P.SAMIAPPA GOUNDER,THIRUMALAI TRASPORT SERVICEPROP. M/S P.S Vs P. SAMIAPPA GOUNDER & ORS.THE REGIONAL TRANSPORT AUTHORITY,

STATE OF HARYANA Vs JINDER SINGH & ORS.

Bench: M.M. PUNCHHI,FAIZAN UDDIN
Case number: Appeal Criminal 415 of 1990

STATE OF PUNJAB Vs SWARAN SINGH

Case number: C.A. No.-000489-000489 / 1997
Diary number: 76447 / 1994
Advocates: Vs HARINDER MOHAN SINGH

DMAI Vs

Bench: S.C. AGRAWAL,G. T. NANAVATI
Case number: C.A. No.-003041-003043 / 1983
Diary number: 65405 / 1983

BRAHMDEO CHAUDHARY Vs RISHIKESH PRASAD JAISWAL

Bench: A.S. ANAND,S.B. MAJHUDAR
Case number: C.A. No.-012088-012088 / 1996
Diary number: 76230 / 1996
Advocates: AKHILESH KUMAR PANDEY Vs UGRA SHANKAR PRASAD

SMT. ANGOORI DEVI Vs STATE OF U.P. .

Bench: FAIZAN UDDIN,SUHAS C. SEN
Case number: C.A. No.-000368-000368 / 1985
Diary number: 65325 / 1985

DMAI Vs

Bench: SUJATA V. MANOHAR
Case number: C.A. No.-000534-000535 / 1979
Diary number: 62501 / 1979

DMAI Vs

Bench: A.M. AHMADI,SUJATA V. MANOHAR
Case number: C.A. No.-000643-000644 / 1978
Diary number: 61120 / 1978

VAM ORGANIC CHEMICALS Vs STATE OF UTTAR PRADESH .

Bench: A.M.AHMADI,S.C. SEN
Case number: C.A. No.-000230-000230 / 1997
Diary number: 78562 / 1991