Judgements

Showing 27091 - 27105 of 41947 judgements
21 January 1997
Supreme Court
7 pages
SUPDG. ENGINEER Vs KULDEEP SINGH

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: SLP(C) No.-000492-000492 / 1997
Diary number: 61247 / 1997
21 January 1997
Supreme Court
5 pages
M/S ORIENT TRADING COMPANY LTD. Vs COMMISSIONER OF INCOME TAXCALCUTTA

Bench: S.C. AGRAWAL,G.T. NANAWATI
Case number: Appeal (civil) 353 of 1981
20 January 1997
Supreme Court
3 pages
STATE OF RAJASTHAN Vs DINESH KUMAR BHARTI

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000349-000349 / 1997
Diary number: 76445 / 1994
20 January 1997
Supreme Court
4 pages
NEW KENILWORTH HOTEL P. LTD Vs ORISSA STATE FIN. CORPN.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000350-000352 / 1997
Diary number: 79087 / 1996
20 January 1997
Supreme Court
15 pages
BIHAR DISTILLERY Vs U O I

Bench: B.P. JEEVAN REDDY,SUJATA V. MANOHAR
Case number: W.P.(C) No.-000322-000322 / 1996
Diary number: 80103 / 1996
17 January 1997
Supreme Court
33 pages
RAJKOT MUNICIPAL CORPORATION Vs MANJULABEN JAYANTILAL NAKUM

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-000200-000200 / 1997
Diary number: 84760 / 1992
17 January 1997
Supreme Court
2 pages
SANTOSH KUMAR VERMA Vs STATE OF BIHAR

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: C.A. No.-000445-000445 / 1997
Diary number: 79106 / 1996
17 January 1997
Supreme Court
2 pages
U.P. STATE MINERAL DEVELOPMENT CORPN. Vs VIJAY KUMAR UPADHYAY

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: C.A. No.-000450-000450 / 1997
Diary number: 89568 / 1993
17 January 1997
Supreme Court
3 pages
C.B.I. Vs SUBODH KUMAR DUTTA

Bench: A.S. ANAND,S.B. MAJUMDAR
Case number: Crl.A. No.-000046-000046 / 1997
Diary number: 79065 / 1996
Advocates: Vs RAJESH

17 January 1997
Supreme Court
2 pages
STATE OF U P Vs LAXMAN RICE MILLS

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: C.A. No.-000446-000446 / 1997
Diary number: 79107 / 1996
17 January 1997
Supreme Court
2 pages
STATE OF PUNJAB Vs HARNAM SINGH

Bench: K. RAMASWAMY,G. SAGHIR AHMAD
Case number: C.A. No.-000444-000444 / 1997
Diary number: 79105 / 1996
17 January 1997
Supreme Court
2 pages
THE SATED BANK OF INDORE Vs GOVINDRAO

Bench: J.S. VERMA,SUHAS C. SEN,S.P. KURDUKAR
Case number: Appeal Civil 3136 of 1991
17 January 1997
Supreme Court
12 pages
STATE OF U.P.. & ANR. ETC. Vs C.O.D. CHHEOKI EMPLOYEES' CO-OP.SOCIETY LTD. & ORS. ETC.

16 January 1997
Supreme Court
5 pages
DMAI Vs

Bench: M.K. MUKHERJEE,S.P. KURDKAR
Case number: Crl.A. No.-000116-000116 / 1989
Diary number: 71943 / 1989
Advocates: R. C. KOHLI Vs

16 January 1997
Supreme Court
5 pages
RAJA RAM AND ORS.PREM SINGH & ANR. Vs STATE OF MADHYA PRADESH