Judgements

STATE OF RAJASTHAN Vs TARACHAND .

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: SLP(C) No.-003551-003551 / 1997
Diary number: 16482 / 1993

DMAI Vs

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-001575-001576 / 1980
Diary number: 63096 / 1980

DMAI Vs

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-001575-001576 / 1980
Diary number: 63096 / 1980

A.P. KHADI & VILLAGE INDTS. BOARD Vs R.RADHAKRISHNAMURTHY

Bench: B.P. JEEVAN REDDY,SUJATA V. MANOHAR
Case number: C.A. No.-000746-000746 / 1997
Diary number: 79154 / 1996
Advocates: Vs V. G. PRAGASAM

Vs

Bench: A.S. ANAND,S.B. MAJUMUDAR
Case number: /
Diary number: 1 / 8878

GOVT. OF MAHARASHTRA Vs S.S. SRIVASTAVA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000986-000986 / 1997
Diary number: 79173 / 1996

BIBI JAIBUNISHA Vs JAGDISH PANDIT

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000921-000921 / 1997
Diary number: 79170 / 1996
Advocates: Vs GOPAL SINGH

MISBAHALAM SHAIKH Vs STATE OF MAHARASHTRA .

Bench: K. RAMASWAMY,G.T. NANAWATI
Case number: C.A. No.-000796-000796 / 1997
Diary number: 79160 / 1996
Advocates: Vs SUSHMA SURI

RAJENDRA KUMAR GUPTA AND ANR. Vs STATE OF U.P. AND ORS.

Case number: Appeal (civil) 373 of 1987

STATE OF M.P. Vs SURESH KUMAR

Bench: J.S. VERMA,S.P. KURDUKAR
Case number: C.A. No.-000574-000574 / 1997
Diary number: 76241 / 1996

SATNAM SINGH Vs PUNJAB & HARYANA HIGH COURT .

Bench: J.S. VERMA,S.P. KURDUKAR
Case number: C.A. No.-003705-003705 / 1990
Diary number: 74417 / 1990
Advocates: K. K. MOHAN Vs ABHA JAIN

UNION OF INDIA Vs SHER SINGH .

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: C.A. No.-001639-001639 / 1990
Diary number: 72613 / 1990
Advocates: C. V. SUBBA RAO Vs MITTER & MITTER CO.

STATE OF ANDHRA PRADESH & ANR. Vs DR. RAHIMUDDIN KAMAL

Bench: J.S. VERMA,S.P. KURDUKAR
Case number: Appeal Civil 3340 of 1990

MR. P. SRIRAMAMURTHY Vs MRS. VASANTHA RAMAN

PUNJAB AND HARYANA HIGH COURT, CHANDIGARH Vs MANJIT SINGH GILL AND ORS.