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05 February 1997
Supreme Court 6 pages COMMISSIONER OF INCOME TAX,BOMBAY Vs M/S. FILTRONE INDIA LTD.M/S. ALCOCK ASHDOWN & CO. LTD.
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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05 February 1997
Supreme Court 7 pages INDIAN OIL CORPORATION LTD. & ANR. Vs ASHOK KUMAR ARORA
Bench: J.S. VERMA,SUHAS C. SEN,S.P. KURDUKAR |
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05 February 1997
Supreme Court 0 pages PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA AND ANR.
Bench: B.P. JEEVAN REDDY,S.C. SEN |
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05 February 1997
Supreme Court 0 pages PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA AND ANR.
Case number: Writ Petition (crl.) 612 of 1992 |
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04 February 1997
Supreme Court 4 pages DMAI Vs
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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04 February 1997
Supreme Court 13 pages R.S.E.B. ACCOUNTANTS ASSON. Vs RAJASTHAN STATE ELECT. BOARD
Bench: S.C.AGRAWAL,G.B. PATTANAIK |
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04 February 1997
Supreme Court 5 pages GEEP INDL. SYNDICATE LTD. Vs COLLECTOR OF CENTRAL EXCISE
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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04 February 1997
Supreme Court 7 pages M/S. POULOSE AND MATHEN Vs COLLECTOR OF CENTRAL EXCISE & ANR.
Bench: S.P. BHARUCHA,K.S. PARIPOORNAN |
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04 February 1997
Supreme Court 3 pages STATE OF UTTAR PRADESH & ANR. Vs M/S. LAXMI PAPER MART & ORS.
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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04 February 1997
Supreme Court 4 pages V.P. KUMARAVELU Vs THE BAR COUNCIL OF INDIA,NEW DELHI & ORS.
Bench: S.C. AGRAWAL,SUJATA V. MANOHAR |
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03 February 1997
Supreme Court 4 pages DMAI Vs
Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS |
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03 February 1997
Supreme Court 2 pages BIHAR STATE HOUSING BOARD Vs LALIT RAM
Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS |
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03 February 1997
Supreme Court 2 pages JAYAWANTRAJ PUNAMIYA Vs M/S.H CHOKSI & CO.
Bench: K. RAMASWAMY,G.T. NANAVATI |
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03 February 1997
Supreme Court 18 pages K.I. PAVUNNY Vs THE ASSISTANT COLLECTOR
Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK |
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03 February 1997
Supreme Court 2 pages R.P.A. VALLIAMMAL Vs R. PALANICHAMI NADAR
Bench: K. RAMASWAMY,G.T. NANAVATI |