Judgements

CALCUTTA MUNICIPAL CORPN. Vs SUJIT BARAN MUKHERJEE

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: C.A. No.-001549-001549 / 1997
Diary number: 11845 / 1994
Advocates: Vs BIJAN KUMAR GHOSH

UNION TERRITORY, CHANDIGARH & ORS. Vs MOHINDER SINGH

STATE OF TRIPURA Vs SUDHIR RANJAN NATH

Bench: B.P. JEEVAN REDDY,SUJATA V. MANOHAR
Case number: C.A. No.-000772-000772 / 1997
Diary number: 84709 / 1992
Advocates: Vs MADHU MOOLCHANDANI

VISWALAKSHMI SASIDHARAN Vs BRANCH MANAGER, SYNDIATE BANK, BELGAUM

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: SLP(C) No.-004077-004077 / 1997
Diary number: 14958 / 1996

MARYBONG & KYEL TEA INDUSTRIES LTD. Vs COMMISSIONER OF INCOME TAX. CALCUTTA

Bench: S.C. AGRAWAL,K.S. PARIPOORNAN
Case number: Appeal Civil 3909 of 1983

VIJENDER Vs THE STATE OF DELHI

Case number: Crl.A. No.-000769-000769 / 1996
Diary number: 76245 / 1996
Advocates: T. N. SINGH Vs B. KRISHNA PRASAD

Vs

Bench: A.S. ANAND,S.B. MAJMUDAR
Case number: /
Diary number: 1 / 6298

SANJAY KUMAR BAJPAI Vs UNION OF INDIA & ORS.

Bench: S.C. AGRAWAL,K.S. PARIPOORNAN
Case number: Appeal Civil 7627 of 1994

SATBIR AND THE STATE OF HARYANA Vs SURAT SINGH & ORS.

Bench: M.K. MUKHERJEE,B. N. KIRPAL
Case number: Appeal Criminal 779 of 1989

STATE OF RAJASTHAN Vs TARACHAND & ORS.

THE ADDITIONAL COMMISSIONER OF INCOME TAX LUCKNOW Vs MAHARANI RAJ LAXMI DEVI

PUNJAB NATIONAL BANK Vs ALL INDIA N.B.I.E FEDERATION

Case number: C.A. No.-000749-000749 / 1997
Diary number: 2483 / 1996
Advocates: Vs PRASHANT KUMAR

DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: SLP(C) No.-021000-021000 / 1993
Diary number: 60005 / 1993
Advocates: KAMINI JAISWAL Vs LEGAL OPTIONS

DMAI Vs

Bench: S.C. AGRAWAL,K.S. PARIPOORNAN
Case number: C.A. No.-001415-001419 / 1979
Diary number: 62478 / 1979

RAJ KUMAR & ORS.ETC.ETC. Vs SHAKTI RAJ & ORS.ETC.ETC.

Bench: K. RAMASWAMY,S. SAGHIR,AHMAD,G.B. PATTANAIK
Case number: C.A. No.-000923-000923 / 1997
Diary number: 2479 / 1996