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20 February 1997
Supreme Court 3 pages SHRI SHIVJI Vs SHRI RAGHUNATH (DEAD) BY L.RS. & ORS.
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20 February 1997
Supreme Court 2 pages RANA PRATAP SINGH Vs STATE OF U.P. & ORS.
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19 February 1997
Supreme Court 0 pages RAMBIR DAS AND ANR. Vs KALYAN DAS AND ANR.
Case number: Appeal (civil) 947 of 1980 |
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19 February 1997
Supreme Court 15 pages TAYABBHAI M. BAGASARWALLA &ANR Vs HIND RUBBER INDS. P.LTD
Bench: B.P. JEEVAN REDDY,SUHAS C. SEN |
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19 February 1997
Supreme Court 7 pages KATTITEVALAPPIL PATHOMMA Vs TALUK LAND BOARD
Bench: K.S. PARIPOORNAN,S.P. KURDUKAR |
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19 February 1997
Supreme Court 3 pages M/S. ASHOK CATERERS Vs M.C. OF GREATER BOMBAY(BEST UNDERTAKING)
Bench: K. RAMASWAMY,S. SAGHIR AHMAD |
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19 February 1997
Supreme Court 7 pages DR. SADHNA DEVI Vs STATE OF U.P. .
Bench: B.P. JEEVAN REDDY,SUHAS C. SEN |
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19 February 1997
Supreme Court 1 pages S.R.DAYANANDA Vs KS NAGESH RAO
Bench: K. RAMASWAMY,S. SAGHIR AHMAD |
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19 February 1997
Supreme Court 7 pages DR. SADHNA DEVI Vs STATE OF U.P. .
Bench: B.P. JEEVAN REDDY,SUHAS C. SEN |
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19 February 1997
Supreme Court 12 pages KALYAN DAS ANR. RAMBIR DAS & ANR. Vs RAMBIR DAS & ANR. KALYAN DAS ANR.
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19 February 1997
Supreme Court 2 pages M/S HAJI LAL MOHD. BIRI WORKS Vs COMMISSIONER OF INCOME TAX, LUCKNOW II
Bench: S.C. AGRAWAL,G.B. PATTANAIK |
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19 February 1997
Supreme Court 2 pages SMT. BULAKI Vs LAL DHAR & ORS.
Bench: K. RAMASWAMY,S. SAGHIR AHMAD |
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19 February 1997
Supreme Court 15 pages TAYABBHAI M. BAGASARWALLA & ANOTHER Vs HIND RUBBER INDUSTRIES PRIVATE LIMITED ETC.
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18 February 1997
Supreme Court 17 pages TAMILNADU ELECTRICITY BOARD Vs M/S.BRIDGE TUNNEL CONSTRUCTION CO.
Bench: K. RAMASWAMY,S. SAGHIR AHMAD |
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18 February 1997
Supreme Court 4 pages UNION OF INDIA & ORS. ETC. Vs BARMALT (INDIA) LIMITED, GURGAON ETC.
Bench: B.P. JEEVAN REEDY,S.B. MAJMUDAR |