|
06 February 1997
Supreme Court 2 pages DMAI Vs
Bench: K. RAMASWAMY,S. SAGHIR AHMAD |
|
06 February 1997
Supreme Court 1 pages THE ANDHRA PETROCHEMICALS Vs COLLECTOR OF CUSTOMS MADRAS
Bench: B.P. JEEVAN REDDY,K. VENKATASWAMI |
|
06 February 1997
Supreme Court 4 pages THE KONCH DEGREE COLLEGE,CONCH JALAUN ETC. Vs RAM SAJIWAN SHUKLA & ANR. ETC.
Bench: K. RAMASWAMY,S. SAGHIR AHMAD |
|
06 February 1997
Supreme Court 2 pages STATE OF PUNJAB & ORS. Vs RAM RAKHA & ORS.
Bench: K. RAMASWAMY,S. SAGHIR AHMAD |
|
06 February 1997
Supreme Court 2 pages CHITTARANJAN SINGH CHIMA & ANR. Vs STATE OF PUNJAB & ORS.
|
|
06 February 1997
Supreme Court 1 pages DR. P.N. DUBEY & ORS. Vs STATE OF MADHYA PRADESH
Bench: K. RAMASWAMY,S. SAGHIR AHMAD |
|
06 February 1997
Supreme Court 2 pages S.K. SALDI Vs THE GENERAL MANAGER, U.P. STATE SUGAR CORPORATION LTD.
Bench: K. RAMASWAMY |
|
06 February 1997
Supreme Court 2 pages MUNICIPAL COUNCIL, MANDSAUR Vs FAKIRCHAND AND ANR.
Bench: G.N. RAY,G.T. NANAVATI |
|
06 February 1997
Supreme Court 0 pages THE ACCOUNTANT GENERAL Vs MOHD. ABDUR RAHMAN KHAN
Case number: C.A. No.-000698-000698 / 1981 |
|
06 February 1997
Supreme Court 0 pages K.S. VIDYANANDAN Vs VIRAAVAN
Case number: C.A. No.-007467-007467 / 1996 |
|
05 February 1997
Supreme Court 10 pages Vs
Bench: S. SAGHIR AHMAD,D.P. WADHWA |
|
05 February 1997
Supreme Court 5 pages DMAI Vs
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
|
05 February 1997
Supreme Court 4 pages ADHYAATMAM-BHAAMINI Vs JAGDISH AMBALAL SHAH
Bench: S.C. AGRAWAL,G.B. PATTANAIK |
|
05 February 1997
Supreme Court 2 pages MOST REV. P.M.A.METROPOLITAN Vs MORAN MAR MARTHOMA MATHEWS
Bench: B.P. JEEVAN REDDY,SUHAS C. SEN,S.B. MAJMUDAR |
|
05 February 1997
Supreme Court 14 pages ASSOCIATED STONE INDUSTRIES (KOTAH) LTD. Vs COMMISSIONER OF INCOME TAX, RAJASTHAN
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |