Judgements

TAMILNADU ELECTRICITY BOARD Vs M/S. BRIDGE TUNNEL CONSTRUCTIONS & ORS.

THE BOMBAY DYEING & MANUFACTURING CO. LTD. Vs COLLECTOR OF CUSTOMS, BOMBAY.

Bench: S.P. BHARUCHA,S.B. MAJMUDAR
Case number: Appeal (civil) 4439 of 1990

THE NEW INDIA CIVIL ERECTORS (P) LTD Vs OIL & NATURAL GAS CORPN

Bench: B.P. JEEVAN REDDY,SUJATA V. MANOHAR
Case number: C.A. No.-000808-000808 / 1997
Diary number: 79165 / 1996
Advocates: Vs K. R. SASIPRABHU

STATE OF RAJASTHAN Vs R.DAYAL .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001564-001564 / 1997
Diary number: 79480 / 1996

VINAY PRAKASH Vs STATE OF BIHAR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-002714-002714 / 1997
Diary number: 531 / 1997

U O I Vs B. PRASAD, B.S.O. .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001572-001572 / 1997
Diary number: 79728 / 1996
Advocates: Vs SANJAY PARIKH

STATE OF U.P. Vs AJAY KUMAR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001568-001568 / 1997
Diary number: 79227 / 1996
Advocates: Vs N. ANNAPOORANI

STATE OF TAMIL NADU Vs A. GURUSAMY

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001565-001565 / 1997
Diary number: 79226 / 1996
Advocates: Vs K. V. MOHAN

SADHVI RITUMBHARA Vs DIGVIJAY SINGH & ANR.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Contempt Petition (Criminal) 1 of 1997

UNION OF INDIA & ORS. ETC. Vs B. PRASAD, B.S.O. & ORS. ETC.

U.T., CHANDIGARH Vs MOHINDER SINGH

Bench: B.P. JEEVAN REDDY,SUJATA V. MANOHAR
Case number: C.A. No.-000787-000787 / 1997
Diary number: 18993 / 1995
Advocates: Vs M. K. DUA

STATE OF RAJASTHAN Vs PREM RAJ

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-005450-005450 / 1994
Diary number: 73987 / 1991
Advocates: Vs SUSHIL KUMAR JAIN

STATE OF U.P. Vs GIRISH BIHARI

Bench: SUJATA V. MANOHAR,K. VENKATASWAMI
Case number: C.A. No.-000795-000795 / 1997
Diary number: 79159 / 1996
Advocates: Vs CAVEATOR-IN-PERSON

NIRMALA JAGDISH CHANDRA KABRA Vs TRANSPORT COMMISSIONER

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: SLP(C) No.-002622-002622 / 1997
Diary number: 572 / 1997

STATE OF RAJASTHAN Vs PREM RAJ

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-005450-005450 / 1994
Diary number: 73987 / 1991
Advocates: Vs SUSHIL KUMAR JAIN