Judgements

HANAMANTHAPPA Vs CHANDRASHEKHARAPPA .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-001535-001535 / 1997
Diary number: 217 / 1997

RAM PRAKASH Vs CHARAN KAUR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-001523-001523 / 1997
Diary number: 530 / 1997

JOHN TINSON & CO.PVT.LTD Vs SURJEET MALHAN

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000737-000738 / 1997
Diary number: 21494 / 1996
Advocates: Vs SURUCHII AGGARWAL

JAIPUR DEVELOPMENT AUTHORITY Vs SITA RAM .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000704-000731 / 1997
Diary number: 76450 / 1994
Advocates: Vs SUSHIL KUMAR JAIN

STATE OF U.P. Vs COMMITTEE OF MGT.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000700-000700 / 1997
Diary number: 2649 / 1996
Advocates: Vs R. P. GUPTA

STATE OF BIHAR Vs SUBHASH SINGH

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-003337-003337 / 1997
Diary number: 61021 / 1997

JAYWANTRAJ PUNAMIYA & ORS. Vs M/S. H. CHOKSI & CO. PVT. LTD.

THE GOVERNMENT OF TAMIL NADU & ANR. Vs K. JAYARAMAN

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal Civil 160 of 1974

THE GOVERNMENT OF TAMIL NADU & ANR. Vs K. JAYARAMAN

STATE OF U.P. Vs DAN SINGH AND ORS.

Bench: M.K. MUKHERJEE,B.N. KIRPAL
Case number: Appeal Criminal 442 of 1989

AMITABH KUMAR Vs DIRECTOR OF ESTATES

Case number: SLP(C) No.-003338-003338 / 1997
Diary number: 61022 / 1997

DMAI Vs

Case number: W.P.(C) No.-000525-000525 / 1990
Diary number: 76726 / 1990
Advocates: SURUCHII AGGARWAL Vs

MD. ALIMUDDIN Vs WAIZUDDIN & ANR.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD

SUBHASH CHANDRA CHAUDHARI Vs RAM MILAN

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000694-000694 / 1997
Diary number: 79144 / 1996
Advocates: Vs ANIL KUMAR GUPTA-II

STATE OF U P Vs DINA NATH SHUKLA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000732-000732 / 1997
Diary number: 79150 / 1996
Advocates: Vs ABHIJAT P. MEDH