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12 March 1997
Supreme Court 2 pages DEPUTY COMMERCIAL TAX OFFICER & ORS. Vs CORROMANDAL PHARMACEUTICALS & ORS.
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12 March 1997
Supreme Court 8 pages DEPUTY COMMERCIAL TAX OFFICER & ORS Vs CORROMANDAL PHARMACEUTICALS & ORS.
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12 March 1997
Supreme Court 9 pages RAJESH KUMARSTATE OF HARYANA Vs DHARAMVIR & ORS.
Bench: M.K. MUKHERJEE,B.N. KIRPAL |
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11 March 1997
Supreme Court 2 pages Vs
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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11 March 1997
Supreme Court 7 pages KUDAL CHAUDHARI Vs PURSHOTTAM B. TODI
Bench: B.P. JEEVAN REDDY,G.T. NANAVATI |
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11 March 1997
Supreme Court 7 pages STATE OF MAHARASHTRA Vs PRIYA SHARAN MAHARAJ
Bench: G.N. RAY,G.T. NANAVATI |
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11 March 1997
Supreme Court 5 pages M/S. EAST INDIA PHARMACEUTICAL WORKS LTD. Vs COMMISSIONER OF INCOME TAX. WEST BENGAL
Bench: S.C. AGRAWAL,G.B. PATTANAIK |
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11 March 1997
Supreme Court 9 pages SUKHDEO, VINAYAK & OTHERSTUKA RAM & OTHERS Vs THE STATE OF MAHARASHTRA
Bench: M.K. MUKHERJEE,S.P. KURDUKAR |
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11 March 1997
Supreme Court 14 pages M/S. MEERA COMPANY,LUDHIANA Vs THE COMMISSIONER OF INCOME TAX,PUNJAB, J&K AND CHANDIGARH,P
Bench: B.P. JEEVAN REDDY,SUHAS C. SEN,G.T. NANAVATI |
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11 March 1997
Supreme Court 7 pages NAMDEV SHRIPATI NALE Vs BAPU GANAPATI JAGTAP & ANR.
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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11 March 1997
Supreme Court 0 pages JAGDISH SINGH Vs LT. GOVERNOR DELHI
Case number: C.A. No.-001866-001866 / 1997 |
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10 March 1997
Supreme Court 14 pages ASHOK HURRA Vs RUPA ASHOK HURRA
Bench: M.M. PUNCHHI,K.S. PARIPOORNAN |
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10 March 1997
Supreme Court 4 pages MUN. CORP. OF DELHI Vs NARESH KUMAR
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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10 March 1997
Supreme Court 4 pages DMAI Vs
Bench: SUJATA V. MANOHAR,K. VENKATASWAMI |
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10 March 1997
Supreme Court 7 pages ARORA ENTERPRISES LTD Vs INDUBHUSHAN OBHAN
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |