Judgements

DMAI Vs

Bench: S.C. AGRAWAL,G.B. PATTANAIKTHE
Case number: C.A. No.-002587-002592 / 1983
Diary number: 65365 / 1983

UNITED PALNTERS ASSON. OF SOUTHERN INDIA Vs K.G. SANGAMESWARAN

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD
Case number: C.A. No.-001786-001786 / 1997
Diary number: 79244 / 1996
Advocates: Vs K. V. VENKATARAMAN

STEEMAN LTD. Vs STATE OF HIMAHCAL PRADESH

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: T.P.(C) No.-000233-000233 / 1980
Diary number: 61483 / 1980

SH. S.P. JAISWAL ETC. Vs THE COMMISSIONER OF INCOME TAX

DMAI Vs

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-006327-006327 / 1983
Diary number: 65485 / 1983
Advocates: B. KRISHNA PRASAD Vs

INDIAN PETROCHEMICALS CORPN.LTD,VADODARA Vs COLLECTOR OF CENTRAL EXCISE

Bench: CJI,A.M. AHMADI,SUJATA V. MANOHAR
Case number: C.A. No.-004914-004914 / 1991
Diary number: 74002 / 1991
Advocates: Vs V. K. VERMA

COMMISSIONER OF INCOME TAXTAMIL NADU-V, MADRAS Vs KOTAGIRI INDUSTRIAL CO-OPERATIVETEA FACTORY LTD., KOTAGIRI

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: Appeal Civil 5912 of 1983

COMMISSIONER OF INCOME TAX,ALLAHABAD & ORS. Vs MS. VINDHYA METAL CORPORATION & ORS.

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: Appeal Civil 5526 of 1983

ANIMAL & ENVIRONMENT LEGAL DEFENCE FUND Vs U O I

Case number: W.P.(C) No.-000785-000785 / 1996
Diary number: 80410 / 1996
Advocates: Vs P. PARMESWARAN

DMAI Vs

Bench: CJI,SUHAS C. SEN,SUJATA V. MANOHAR
Case number: C.A. No.-000892-000894 / 1991
Diary number: 79427 / 1991

KAMINI JAISWAL Vs UNION OF INDIA

Bench: A.M. AHMADI,SUJATA V. MANOHAR,K.T. THOMAS
Case number: W.P.(C) No.-000714-000714 / 1994
Diary number: 18035 / 1994
Advocates: PETITIONER-IN-PERSON Vs K. R. SASIPRABHU

UNITED BREWERIES Vs STATE OF A.P.

Bench: CJI,SUHAS C. SEN,SUJATA V. MANOHAR
Case number: C.A. No.-008479-008479 / 1994
Diary number: 15852 / 1994

B.V. RADHA KRISHNA Vs SPONGE IRON INDIA LTD

Bench: CJI,K. VENKATASWAMI
Case number: C.A. No.-001745-001746 / 1997
Diary number: 79240 / 1996

COMMISSIONER OF INCOME TAX,KERALA-II, ERNAKULAM Vs M/S. KANDATH MOTORS

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: Appeal Civil 3069 of 1980

MADHUMILAN SYNTEX (P) LTD. Vs UNION OF INDIA & ORS.

Bench: S.C. AGRAWAL,S.C. SEN
Case number: Appeal Civil 1410 of 1987