Judgements

10 March 1997
Supreme Court
2 pages

KANDANKUTTY Vs STATE OF KERALA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-006173-006173 / 1997
Diary number: 8090 / 1996

10 March 1997
Supreme Court
5 pages

ASHOK KR. SHARMA Vs CHANDER SHEKHAR

Bench: B.P. JEEVAN REDDY,S.B. MAJMUDAR,S. SAGHIR AHMAD
Case number: R.P.(C) No.-000600-000601 / 1993
Diary number: 200166 / 1993
Advocates: Vs NAVIN PRAKASH

10 March 1997
Supreme Court
3 pages

DEVENDRA PD SHARMA Vs STATE OF MIZORAM

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-004428-004428 / 1997
Diary number: 3342 / 1997

10 March 1997
Supreme Court
2 pages

TECH.EXECUTIVE(ANTI POLLUTION)WEL.ASSON. Vs COMMNR. OF TRANSPORT DEPTT.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001988-001990 / 1997
Diary number: 79285 / 1996
Advocates: Vs SUBHASH CHANDRA JAIN

10 March 1997
Supreme Court
2 pages

STATE OF HARYANA Vs SURINDER KUMAR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001969-001970 / 1997
Diary number: 79752 / 1996
Advocates: Vs MANOJ SWARUP

10 March 1997
Supreme Court
2 pages

SANJOY BHATTACHARJEE Vs U O I

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-006175-006175 / 1997
Diary number: 16579 / 1996

10 March 1997
Supreme Court
2 pages

BIHAR STATE WATER DEVELOPMENT CORPN. Vs ARUN KUMAR MISHRA .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001978-001978 / 1997
Diary number: 8187 / 1992

10 March 1997
Supreme Court
2 pages

STATE OF M.P. Vs BRIJESH KUMAR AWASTHI .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001977-001977 / 1997
Diary number: 21436 / 1996

10 March 1997
Supreme Court
3 pages

Vs

Bench: A.M. AHMADI,S.C. SEN,SUJATA V. MANOHAR
Case number: /
Diary number: 3 / 0708

10 March 1997
Supreme Court
8 pages

KANORIA CHEMICALS & INDUSTRIES Vs U.P. STATE ELECTRITY BOARD .

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-001836-001836 / 1997
Diary number: 72375 / 1994
Advocates: Vs PRADEEP MISRA

10 March 1997
Supreme Court
4 pages

DIRECTOR OF TRIBAL WELFARE,GOVT. OF A.P. Vs LAVETI GIRI

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-004545-004545 / 1995
Diary number: 66052 / 1984
Advocates: GUNTUR PRABHAKAR Vs Y. PRABHAKARA RAO

10 March 1997
Supreme Court
9 pages

THE COLLECTOR OF CENTRAL EXCISE,HYDERABAD Vs M/S. BAKELITE HYLAM LTD. ETC.

Bench: A.M. AHMADI,SUJATA V. MANOHAR
Case number: Appeal Civil 275 of 1991

10 March 1997
Supreme Court
15 pages

PROCESS TECHNICIANS AND ANALYSTS' UNION Vs THE UNION OF INDIA & ORS.

10 March 1997
Supreme Court
8 pages

ALLIED MOTORS (P) LTD. Vs COMMISSIONER OF INCOME-TAX, DELHI.

Bench: A.M. AHMADI,SUJATA V. MANOHAR,K. VENKATASWAMI
Case number: Tax Reference Case 2 of 1993

10 March 1997
Supreme Court
3 pages