Showing 26866 - 26880 of 41947 judgements
04 March 1997
Supreme Court
5 pages
T.N. GODAVARMAN THIRUMULKPAD ETC. Vs UNION OF INDIA & ORS. ETC. ETC.

Bench: J.S. VERMA,B.N. KIRPAL
Case number: Writ Petition (Civil) 202 of 1995

04 March 1997
Supreme Court
3 pages
THE STATE OF TAMIL NADU Vs MC. DOWELL AND COMPANY LTD., MADRAS

Bench: CJI,SUHAS C. SEN,SUJATA V. MANOHAR
Case number: Appeal Civil 3172 of 1988

04 March 1997
Supreme Court
4 pages
SHRI MOHAMMAD ALI KHAN & OTHERS Vs THE COMMISSIONER OF WEALTH TAX.NEW DELHI

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: Appeal Civil 5352 of 1983

04 March 1997
Supreme Court
3 pages
HARBHAJAN SINGH Vs STATE OF PUNJAB

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 106 of 1990

03 March 1997
Supreme Court
13 pages
R S AJARA Vs STATE OF GUJARAT

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-004787-004787 / 1994
Diary number: 72237 / 1994

03 March 1997
Supreme Court
2 pages
KANWAR SINGH Vs STATE OF HARYANA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-005567-005567 / 1997
Diary number: 1946 / 1997

03 March 1997
Supreme Court
2 pages
SWATANTAR SINGH Vs STATE OF HARYANA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-004013-004013 / 1997
Diary number: 1731 / 1997

03 March 1997
Supreme Court
2 pages
SECY., TALIPARAMBA EDN. SOCIETY Vs MOOTHEDATH MALLISSERI ILLATH M.N.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001872-001872 / 1997
Diary number: 79263 / 1996

03 March 1997
Supreme Court
2 pages
JAIMANGALA HARIJAN KALYAN SAMITI Vs STATE OF ORISSA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001830-001831 / 1997
Diary number: 79254 / 1996

03 March 1997
Supreme Court
2 pages
JOY NATH GOALA Vs BHABANI PRASAD CHOUDHURY

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001829-001829 / 1997
Diary number: 17379 / 1995
Advocates: Vs AVIJIT BHATTACHARJEE

03 March 1997
Supreme Court
3 pages
PRAHALLAD BARAL Vs GOVT. OF ORISSA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001827-001827 / 1997
Diary number: 79251 / 1996

03 March 1997
Supreme Court
2 pages
PRAKASH CHANDRA SAHU Vs S.T.A., ORISSA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-001828-001828 / 1997
Diary number: 79252 / 1996

03 March 1997
Supreme Court
2 pages
KATTA RAMUDU Vs STATE OF A.P.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Crl.A. No.-000247-000247 / 1997
Diary number: 79253 / 1996
Advocates: Vs GUNTUR PRABHAKAR

03 March 1997
Supreme Court
3 pages
SAHAB SINGH & ANR. ETC.& STATE OF RAJASTHAN Vs STATE OF RAJASTHAN & SAHAB SINGH & ANR. ETC.

Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS
Case number: Appeal Criminal 727 of 1993

03 March 1997
Supreme Court
2 pages
BASUDEV PATI Vs STATE OF ORISSA & ANR.