Showing 26806 - 26820 of 41947 judgements
14 March 1997
Supreme Court
2 pages
SPL. LAND ACQN. OFFICER Vs P.M. MALLAPPA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002228-002234 / 1997
Diary number: 79731 / 1996
Advocates: Vs P. R. RAMASESH

14 March 1997
Supreme Court
2 pages
STATE OF BIHAR AND OTHERS. Vs BATESHWAR SHARMA.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002227-002227 / 1997
Diary number: 79304 / 1996
Advocates: Vs RANJAN MUKHERJEE

14 March 1997
Supreme Court
2 pages
EXEC.ENGR,JAL NIGAM CENTL STORES DIV,UP Vs SURESH NAND JUYAL (D) BY LRS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002223-002223 / 1997
Diary number: 79303 / 1996
Advocates: Vs SHRISH KUMAR MISRA

14 March 1997
Supreme Court
2 pages
STATE OF PUNJAB Vs KRISHAN NIWAS

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002222-002222 / 1997
Diary number: 79302 / 1996
Advocates: Vs P. N. PURI

14 March 1997
Supreme Court
7 pages
KASHINATH S BANDEKAR & ORS. Vs ATMARAM VASSUDEVA NAIQUE & ORS.

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Appeal Civil 6205 of 1990

14 March 1997
Supreme Court
7 pages
KASHINATH S BANDEKAR & ORS. Vs ATMARAM VASSUDEVA NAIQUE & ORS.

14 March 1997
Supreme Court
2 pages
SRI DOKKA SAMUEL Vs DR. JACOB LAZARUS CHELLY

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 2238 of 1997

14 March 1997
Supreme Court
0 pages
SHAMBHOO NATH MISRA Vs STATE OF U.P.

Case number: Crl.A. No.-000318-000318 / 1997
Diary number: 16443 / 1995
Advocates: Vs M. C. DHINGRA

14 March 1997
Supreme Court
0 pages
SRI ADI VISHESHWARA OF KASHI VISHWANATH TEMPLE, VARANASI AND ORS. ETC. Vs STATE OF U.P. AND ORS.

Case number: Appeal (civil) 1013-1015 of 1987

13 March 1997
Supreme Court
7 pages
STATE REP. BY DY.SUPDT. OF POLICE,CBI Vs V. JEYACHANDRA

Bench: G.N. RAY,G.T. NANAVATI
Case number: Crl.A. No.-000823-000823 / 1996
Diary number: 78954 / 1996
Advocates: Vs NANDINI GORE

13 March 1997
Supreme Court
6 pages
ALLAHABAD BANK Vs DEEPAK KUMAR BHOLA

Bench: J.S. VERMA,B.N. KIRPAL
Case number: C.A. No.-009216-009216 / 1995
Diary number: 74008 / 1991
Advocates: Vs S. R. SETIA

12 March 1997
Supreme Court
2 pages
DY. COMMERCIAL TAX OFFICER Vs CORROMANDAL PHARMACEUTICALS .

Bench: J,B.P. JEEVAN REDDY
Case number: C.A. No.-001895-001895 / 1997
Diary number: 79266 / 1996

12 March 1997
Supreme Court
2 pages
Vs

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: /
Diary number: / 2478

12 March 1997
Supreme Court
5 pages
DMAI Vs

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-003968-003968 / 1994
Diary number: 76580 / 1994
Advocates: B. S. BANTHIA Vs

12 March 1997
Supreme Court
8 pages
DEPUTY COMMERCIAL TAX OFFICER & ORS Vs CORROMANDAL PHARMACEUTICALS & ORS.