Judgements

07 April 1997
Supreme Court
5 pages

OKHLA ENCLAVE JOINT ACTION COMMITTEE Vs U O I

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: W.P.(C) No.-000113-000113 / 1996
Diary number: 62650 / 1993
Advocates: MINAKSHI VIJ Vs

07 April 1997
Supreme Court
2 pages

UNION OF INDIA Vs KARAM SINGH

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002942-002949 / 1997
Diary number: 75691 / 1990

07 April 1997
Supreme Court
1 pages

JAWAHARLAL NEHRU KRISHI V. VIDYALAYA Vs BAL KISHAN SONI

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002888-002888 / 1997
Diary number: 79389 / 1996
Advocates: Vs T. G. NARAYANAN NAIR

07 April 1997
Supreme Court
2 pages

NADAR MAHAJAN SANGAM S.V.N.COLLEGE &ORS Vs DISTT REGISTRAR

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002880-002882 / 1997
Diary number: 2545 / 1997
Advocates: Vs K. V. VIJAYAKUMAR

07 April 1997
Supreme Court
2 pages

RAMAVATAR Vs STATE OF BIHAR

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002951-002952 / 1997
Diary number: 79390 / 1996
Advocates: Vs IRSHAD AHMAD

07 April 1997
Supreme Court
4 pages

V.K. DUBEY Vs UNION OF INDIA .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002883-002883 / 1997
Diary number: 2253 / 1997
Advocates: Vs PRASHANT KUMAR

07 April 1997
Supreme Court
2 pages

STATE OF MAHARASHTRA Vs SHRIHARI SHANKAR VAIDYA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002878-002879 / 1997
Diary number: 61844 / 1997
Advocates: Vs MANIK KARANJAWALA

07 April 1997
Supreme Court
2 pages

GHANSHYAM DASS KEDIA Vs N.P.SINGH

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: CONMT.PET.(C) No.-000209-000209 / 1997
Diary number: 21390 / 1996
Advocates: Vs D. S. MAHRA

07 April 1997
Supreme Court
2 pages

U O I Vs D.P. PATIL

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-011380-011380 / 1996
Diary number: 1825 / 1995
Advocates: ARVIND KUMAR SHARMA Vs SHEELA GOEL

07 April 1997
Supreme Court
2 pages

VAMAN DATTATRY GADAGKAR Vs DIRECTOR GENERAL OF POSTS, BOMBAY

Bench: K. VENKATASWAMI,S.P. KURDUKAR
Case number: Appeal Civil 3821 of 1990

04 April 1997
Supreme Court
8 pages

HARSHAD J. SHAH Vs L.I.C. OF INDIA .

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-007202-007203 / 1996
Diary number: 17945 / 1994
Advocates: GOPAL SINGH Vs

04 April 1997
Supreme Court
4 pages

STATE OF WEST BENGAL Vs ARUN KUMAR BASU

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-003006-003006 / 1997
Diary number: 12210 / 1993
Advocates: Vs B. VIJAYALAKSHMI MENON

04 April 1997
Supreme Court
2 pages

STATE OF BIHAR Vs SYED ASAD RAZA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-003003-003003 / 1997
Diary number: 79402 / 1996

04 April 1997
Supreme Court
2 pages

DHANNA SINGH Vs BALJINDER KAUR

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-003001-003001 / 1997
Diary number: 79400 / 1996

04 April 1997
Supreme Court
3 pages

L.N. VENKATESAN Vs STATE OF T.N. .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-005613-005614 / 1997
Diary number: 2895 / 1997