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09 July 1997
Supreme Court 35 pages GAURAV JAIN Vs UNION OF INDIA & ORS.
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09 July 1997
Supreme Court 9 pages NEW INDIA ASSURANCE COMPANY LTD. Vs SHRI G.N. SAINANI
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09 July 1997
Supreme Court 16 pages K.N. OIL INDUSTRIES AND ANR. Vs STATE OF MADHYA PRADESH AND OTHER
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09 July 1997
Supreme Court 17 pages BOMBAY TELEPHONE CANTEEN EMPLOYEES' ASSOCIATION, PRABHADEVI Vs UNION OF INDIA & ANR.
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09 July 1997
Supreme Court 10 pages D.N. VENKATARAYAPPA & ANR. Vs STATE OF KARNATAKA & ORS.
Bench: K. RAMASWAMY,D.P. WADHWA |
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09 July 1997
Supreme Court 6 pages HARAPAL SINGH Vs DEVINDER SING & ANOTHERWITHCRIMINAL APEAL NO. 549 OF 1988HA
Bench: M. K. MUKHERJEE,K. T. THOMAS |
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09 July 1997
Supreme Court 3 pages V.S.M.R. JAGADISHCHANDRAN (DEAD) BY L.RS, Vs COMMISSIONER OF INCOME TAX, MADRAS
Bench: S.C. AARAWAL,D.P. WADHWA |
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09 July 1997
Supreme Court 12 pages R. M. ARUNACHALAM Vs COMMISSIONER OF INCOME TAX,MADRAS
Bench: S.C. AGARWAL,D.P. WADHWA. |
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09 July 1997
Supreme Court 0 pages M.P. OIL EXTRACTION Vs STATE OF M.P.
Case number: C.A. No.-004312-004312 / 1997 |
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09 July 1997
Supreme Court 0 pages R P YADAV Vs STATE OF MP
Case number: C.A. No.-004318-004318 / 1997 |
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09 July 1997
Supreme Court 0 pages STATE OF WEST BENGAL Vs SAMARENDRA NATH PAUL .
Case number: C.A. No.-004339-004339 / 1997 |
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09 July 1997
Supreme Court 0 pages SUNDARAM SPINNING MILLS Vs COMMISSIONER OF INCOME TAX, MADRAS
Case number: Appeal (civil) 376 of 1985 |
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08 July 1997
Supreme Court 3 pages Vs
Bench: SUJATA V. MANOHAR,V.N. KHARE |
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08 July 1997
Supreme Court 5 pages DR.H.S.GUPTA Vs
Bench: G.N. RAY,G.B. PATTANAIK |
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08 July 1997
Supreme Court 5 pages H.H. VIJAYABA RAJAMATHA Vs CONTROLLER OF ESTATE DUTY
Bench: S.C. AGARWAL,D.P. WADHWA. |