Judgements

DMAI Vs

Bench: G. N. RAY,K. T. THOMAS
Case number: C.A. No.-001107-001108 / 1990
Diary number: 76486 / 1990

DMAI Vs

Bench: G. T. NANAVATI,S. P. KURDUKAR
Case number: Crl.A. No.-000411-000411 / 1991
Diary number: 79307 / 1991
Advocates: GOPAL SINGH Vs

I.K.SUKHIJA Vs UNION OF INDIA

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-003207-003210 / 1995
Diary number: 72273 / 1994
Advocates: LALITA KAUSHIK Vs SHIV KUMAR SURI

KONDA V. RAJU Vs STATE OF A.P.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: SLP(C) No.-010821-010821 / 1997
Diary number: 8274 / 1997

P.D. GUPTA Vs RAM MURTI

Bench: S.C. AGRAWAL,D.P. WADHWA
Case number: C.A. No.-015496-015496 / 1996
Diary number: 76302 / 1996
Advocates: Vs RESPONDENT-IN-PERSON

UNION OF INDIA & ORS. Vs M.DHARANI & ORS.

Bench: SUJATA V. MANOHAR,V.N. KHARE.
Case number: Appeal Civil 9922 of 1995

DR. AMI LAL BHAT Vs STATE OF RAJASTHAN & ORS.

Bench: SUJATA V. MANOHAR,V. N. KHARE
Case number: Appeal Civil 2691 of 1997

DALIP SINGH Vs THE STATE OF PUNJAB

Bench: M. K. MUKHERJEE,K. VENKATASWAMI
Case number: Appeal Criminal 188 of 1985

GIAN SINGHSAUDAGAR SINGH & ORS. Vs GULAB SINGH & ORS.STATE OF HARYANA

M.A. JACKSON Vs COLLECTOR OF CUSTOMS

Bench: S.P. BHARUCHA,SUHAS C. SEN,M. JAGANNADHA RAO.
Case number: Appeal Civil 2885 of 1989

MR. KAILASH & ANOTHER Vs STATE OR UTTAR PRADESH

Bench: M.M. PUNCHHI,K. VENKATASWAMI
Case number: Appeal Criminal 685 of 1994

CALCUTTA JUTE MANUFACTURING CO & ANR. Vs COMMERCIAL TAX OFFICER & ORS.

Bench: S. C. SEN,K. T. THOMAS
Case number: Appeal Civil 1902 of 1990

COMMISSIONER OF INCOME TAX, KANPUR Vs NITYA NAND DEVKINANDAN

Bench: S.C. AGARWAL,D.P.WADHWA.
Case number: Appeal Civil 111 of 1982

COMMISSIONER OF INCOME TAX, GUJARAT Vs M/S. ELECTRIC CONTROL GEAR MFG.CO.

Bench: S.C. AGARWAL,G.B. PATTANAIK.
Case number: Appeal Civil 101 of 1982

DMAI Vs

Case number: C.A. No.-006328-006333 / 1983
Diary number: 65642 / 1983