Judgements

Showing 26431 - 26445 of 41947 judgements
28 July 1997
Supreme Court
3 pages
STATE OF HARYANA Vs R.K. AGGARWAL

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-005121-005121 / 1997
Diary number: 1414 / 1997
28 July 1997
Supreme Court
12 pages
SAHIB SINGH Vs STATE OF HARYANA

Bench: M. K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Appeal Criminal 219 of 1994
25 July 1997
Supreme Court
2 pages
K.C. SHARMA Vs UNION OF INDIA

Bench: VERMA, JAGDISH SARAN (CJI),PUNCHHI, M.M.,AGRAWAL, S.C. (J),ANAND, A.S. (J),BHARUCHA S.P. (J)
Case number: C.A. No.-005082-005082 / 1997
Diary number: 61511 / 1997
Advocates: J. M. KHANNA Vs

25 July 1997
Supreme Court
4 pages
RAJESH KUMAR Vs INST. OF ENGINEERS (INDIA)

Bench: M. M. PUNCHHI,K. VENKATASWAMI
Case number: C.A. No.-005057-005057 / 1997
Diary number: 61780 / 1997
Advocates: Vs GHANSHYAM JOSHI

25 July 1997
Supreme Court
2 pages
K.C. SHARMA Vs UNION OF INDIA

Bench: JAGDISH SARAN VERMA CJI,M.M.PUNCHHI,S.C.AGRAWAL,A.S.ANAND,S.P.BHARUCHA
Case number: C.A. No.-005082-005082 / 1997
Diary number: 61511 / 1997
Advocates: J. M. KHANNA Vs

25 July 1997
Supreme Court
12 pages
RUNNING STAFF ASSOCIATION Vs CHAIRMAN,RAILWAY BOARD .

Bench: VERMA, JAGDISH SARAN (CJI),PUNCHHI, M.M.,AGRAWAL, S.C. (J),ANAND, A.S. (J),BHARUCHA S.P. (J)
Case number: C.A. No.-004174-004182 / 1995
Diary number: 76027 / 1994
Advocates: C. V. SUBBA RAO Vs

25 July 1997
Supreme Court
4 pages
K AJIT BABU AND OTHERS Vs UNION OF INDIA AND OTHERS

Bench: SUJATA V. MANOHAR,V.N. KHARE
Case number: Appeal Civil 3520 of 1991
24 July 1997
Supreme Court
2 pages
DMAI Vs

Bench: M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Crl.A. No.-000378-000378 / 1991
Diary number: 78682 / 1991
Advocates: HARJINDER SINGH Vs

24 July 1997
Supreme Court
3 pages
PUNJAB NATIONAL BANK, NEW DELHI Vs K.C.CHOPRA

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: C.A. No.-001136-001136 / 1992
Diary number: 79362 / 1992
Advocates: Vs ASHOK K. MAHAJAN

24 July 1997
Supreme Court
2 pages
JIBRIAL DIWAN Vs STATE OF MAHARASHTRA

Bench: M.M. PUNCHHI,K. VENKATASWAMI
Case number: Crl.A. No.-000545-000545 / 1993
Diary number: 79358 / 1992
24 July 1997
Supreme Court
5 pages
DMAI Vs

Bench: CJI,S. P. KURDUKAR
Case number: C.A. No.-000256-000256 / 1993
Diary number: 200726 / 1993
Advocates: BINA GUPTA Vs

23 July 1997
Supreme Court
3 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: C.A. No.-000230-000230 / 1993
Diary number: 200467 / 1993
23 July 1997
Supreme Court
5 pages
MADHU BALA Vs SURESH KUMAR

Bench: M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Crl.A. No.-000658-000659 / 1997
Diary number: 79532 / 1996
Advocates: Vs MINAKSHI VIJ

23 July 1997
Supreme Court
4 pages
AHMEDABAD MUNICIPAL CORPORATION Vs VIRENDRA KUMAR JAYANTIBHAI PATEL(WITH S.L.P.(C) NO. 2317/19

Bench: SUJATA V. MANOHAR,V.N. KHARE
Case number: Appeal Civil 1090 of 1990
23 July 1997
Supreme Court
4 pages
SHRI M.V. SRINIVASA & ORS. Vs STATES OF ANDHRA PRADESH & ORS.

Bench: SUJATA V. MANOHAR,G. B. PATTANAIK
Case number: Appeal Civil 11560 of 1996