Judgements

SINDHAV HARI RANCHHOD Vs JADEV LALJI JAYMAL .

Case number: C.A. No.-002848-002848 / 1979
Diary number: 62319 / 1979
Advocates: H. S. PARIHAR Vs

GOVT. OF A P Vs C. MURALIDHAR

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-004911-004911 / 1997
Diary number: 79529 / 1996
Advocates: Vs S.. UDAYA KUMAR SAGAR

GTC INDUSTRIES LTD. Vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

Bench: S. P. BHARUCHA,V. N. KHARE
Case number: Appeal (civil) 10858 of 1996

DR. D.C. SAXENA Vs HON'BLE THE CHIEF JUSTICE OF INDIA

STATE OF BIHAR Vs HANUMAN MAL JAIN

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-004749-004750 / 1997
Diary number: 79509 / 1996
Advocates: Vs DEBA PRASAD MUKHERJEE

Vs

Bench: S. P. BHARUCHA,M. JAGANNADHA RAO
Case number: /
Diary number: 1 / 5958

DMAI Vs

Bench: SUJATA V. MANOHAR,G. B. PATTANAIK
Case number: C.A. No.-002762-002788 / 1988
Diary number: 70151 / 1988

A.P. STATE FIN. CORPN. Vs VAJRA CHEMICALS

Case number: C.A. No.-004701-004701 / 1997
Diary number: 79504 / 1996
Advocates: Vs KRISHNA KUMAR

DMAI Vs

Bench: G.B. PATTANAIK
Case number: C.A. No.-000422-000422 / 1993
Diary number: 200607 / 1993

INST. OF CHARTERED ACCOUNTANTS OF INDIA Vs PRICE WATERHOUSE

Bench: S. SAGHIR AHMAD
Case number: C.A. No.-004600-004600 / 1997
Diary number: 79500 / 1996

HYDERABAD ABRASIVES & MINERALS Vs STATE OF A.P. .

Bench: G. B. PATTANAIK
Case number: C.A. No.-004603-004603 / 1997
Diary number: 81578 / 1993
Advocates: T. V. RATNAM Vs

INST. OF CHARTERED ACCOUNTANTS OF INDIA Vs PRICE WATERHOUSE

Bench: K. RAMASWAMY,G. B. PATTANAIK
Case number: C.A. No.-004600-004600 / 1997
Diary number: 79500 / 1996

GURDEV SINGH Vs MEHNGA RAM

Bench: S. B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-004726-004726 / 1997
Diary number: 79508 / 1996
Advocates: Vs P. N. PURI

DMAI Vs

Bench: S. SGHIR AHMAD
Case number: C.A. No.-000422-000422 / 1993
Diary number: 200607 / 1993

I.K. MISHRA Vs UNION OF INDIA & ORS.

Bench: SUJATA V. MANOHAR,V.N. KHARE
Case number: Appeal Civil 3137 of 1986