Showing 26461 - 26475 of 41947 judgements
11 July 1997
Supreme Court
0 pages
SAMATHA Vs STATE OF A.P.

Case number: C.A. No.-004601-004602 / 1997
Diary number: 11130 / 1995

10 July 1997
Supreme Court
21 pages
BELWAL SPINNING MILLS LTD. Vs U.P.STATE ELECTRICITY BOARD

Bench: G.N. RAY,G.B. PATTANAIK
Case number: C.A. No.-004401-004403 / 1997
Diary number: 84748 / 1992
Advocates: Vs PRADEEP MISRA

10 July 1997
Supreme Court
2 pages
ARVIND DATTATRAYA DHANDE Vs STATE OF MAHARASHTRA .

Bench: K. RAMASWAMY,D. P. WADHWA
Case number: C.A. No.-004651-004651 / 1997
Diary number: 61826 / 1997
Advocates: Vs SHIVAJI M. JADHAV

10 July 1997
Supreme Court
18 pages
THE STATE OF GUJARAT Vs ANIRUDHSING & ANR.

10 July 1997
Supreme Court
1 pages
AJIT PRASAD GUPTA Vs STATE OF U.P. & ORS.

Bench: A. S. ANAND,K. T. THOMAS
Case number: Writ Petition (Civil) 21228 of 1996

09 July 1997
Supreme Court
9 pages
D.D.A. Vs AMBITIOUS ENTPS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-004321-004321 / 1997
Diary number: 16524 / 1994
Advocates: Vs PRAMOD DAYAL

09 July 1997
Supreme Court
9 pages
NEW INDIA ASSURANCE CO. LTD Vs G.N.SAINANI

Bench: K. RAMASWAMY,D. P. WADHWA
Case number: C.A. No.-004319-004319 / 1997
Diary number: 61768 / 1997

09 July 1997
Supreme Court
21 pages
W.B. HOUSING BOARD Vs BRIJENDRA PRASAD GUPTA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-004333-004333 / 1997
Diary number: 79494 / 1996
Advocates: Vs LAXMI ARVIND

09 July 1997
Supreme Court
9 pages
WEST BENGAL HOUSING BOARD Vs BHANWAL LAL MUNDHRA .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-004388-004388 / 1997
Diary number: 61771 / 1997
Advocates: Vs RADHA RANGASWAMY

09 July 1997
Supreme Court
3 pages
GAURAV JAIN Vs UNION OF INDIA .

Bench: D.P. WADHWA
Case number: W.P.(C) No.-000824-000824 / 1988
Diary number: 69167 / 1988
Advocates: ABHA JAIN Vs SUSHMA SURI

09 July 1997
Supreme Court
6 pages
DMAI Vs

Bench: M. M. PUNCHHI,S. B. MAJMUDAR
Case number: Crl.A. No.-000683-000683 / 1990
Diary number: 75943 / 1990

09 July 1997
Supreme Court
11 pages
RAJASTHAN STATE TPT. CORPN. Vs PUNAM PAHWA .

Bench: G. N. RAY,G. T. NANAVATI
Case number: C.A. No.-004315-004315 / 1997
Diary number: 84737 / 1992
Advocates: Vs DEBA PRASAD MUKHERJEE

09 July 1997
Supreme Court
2 pages
TOTA RAM Vs STATE OF U.P.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: SLP(C) No.-011171-011171 / 1997
Diary number: 6848 / 1997

09 July 1997
Supreme Court
10 pages
DMAI Vs

Bench: S.C. AGRAWAL,D.P. WADHWA
Case number: C.A. No.-003179-003181 / 1982
Diary number: 63595 / 1982

09 July 1997
Supreme Court
5 pages
ANUKUL CHANDRA PRADHAN, ADVOCATE, SUPREME COURT Vs UNION OF INDIA & ORS.

Bench: CJI,SUJATA V. MANOHAR,B. N. KIRPAL
Case number: Writ Petition(Criminal) 137 of 1996