Judgements

STATE OF MAHARASHTRA Vs ASHOK CHOTELAL SHUKLA

Bench: G.N. RAY,G.T. NANAVATI
Case number: Appeal Criminal 365 of 1988

SHRI DILIP K. BASU ETC.ASHOK K. JOHARI Vs STATE OF WEST BENGAL & ORS.

Bench: A.S. ANAND,K.T. THOMAS

ASHOK K. JOHARI, SHRI DILIP K. BASU ETC. Vs STATE OF U.P. & ORS. STATE OF WEST BENGAL & ORS.

P.S. RAMAMOHANA RAO Vs A.P. AGRICULTURAL UNIVERSITY & ANR.

Bench: SUJATA V. MAHNOHAR,M. JAGANNADHA RAO
Case number: Appeal Civil 898 of 1992

MISRI LAL (DEAD) BY L. RS. & ANR. Vs SMT. DAULATI DEVI & ANR.

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Appeal Civil 1030 of 1978

N.C.M. AHMAD JAMALIA BEAVI Vs D. N. SHAH

DMAI Vs

Bench: SUHAS C. SEN,S.P. KURDUKAR
Case number: C.A. No.-006635-006635 / 1983
Diary number: 65449 / 1983

DMAI Vs

Bench: S. P. BHARUCHA,V. N. KHARE
Case number: C.A. No.-001337-001339 / 1991
Diary number: 79992 / 1991

MOHAN DUTT SHARMA Vs CHIEF JUSTICE, PB & HARYANA,HIGH CT.

Bench: SUJATA V. MANOHAR,G. B. PATTANAIK
Case number: C.A. No.-000451-000451 / 1988
Diary number: 63800 / 1988
Advocates: Vs KAMINI JAISWAL

THE COMMONWEALTH TRUST LTD., CALICUT, KERALA Vs THE COMMISSIONER OF INCOME TAX, KERALA II, ERNAKULAM

Bench: S. C. AGRAWAL,D. P. WADHWA
Case number: Appeal Civil 2978 of 1982

NOOR SABA KHATOON Vs MOHD. QUASIM

Bench: A. S. ANAND,K. VENKATASWAMI
Case number: Crl.A. No.-001197-001197 / 1995
Diary number: 5256 / 1995
Advocates: Vs EJAZ MAQBOOL

MOHAN AND ORS. Vs STATE OF UTTAR PRADESH

Bench: M. K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Appeal Criminal 108 of 1959

NATIONAL RAYON CORPORATION LTD. Vs THE COMMISSIONER OF INCOME TAX

Bench: SUHAS C. SEN,K. T. THOMAS
Case number: Appeal Civil 431 of 1989

GOPI ACQUA FARMS Vs UOI

Case number: W.P.(C) No.-000107-000107 / 1997
Diary number: 3634 / 1997
Advocates: Vs V. G. PRAGASAM

T.V.L.NILSIN INDUSTRIES. Vs STATE OF TAMIL NADU

Bench: S. P. BHARUCHA,V. N. KHARE
Case number: C.A. No.-004282-004282 / 1991
Diary number: 76879 / 1991
Advocates: HEMANTIKA WAHI Vs