Showing 26401 - 26415 of 41947 judgements
06 August 1997
Supreme Court
6 pages
BILAL AHMED KALOO Vs STATE OF A.P.

Bench: A. S. ANAND,K. T. THOMAS
Case number: Crl.A. No.-001391-001391 / 1995
Diary number: 16435 / 1995
Advocates: S. K. BHATTACHARYA Vs GUNTUR PRABHAKAR

06 August 1997
Supreme Court
3 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs M/S RAMBAL PRIVATE LTD

Bench: B. N. KIRPAL,K. T. THOMAS
Case number: Appeal (civil) 4003 of 1984

06 August 1997
Supreme Court
6 pages
RAMBHAI NATHABHAI GADHVI & ORS. STATE OF GUJARAT Vs STATE OF GUJARAT, RAMBHAI NATHABHAI GADHVI

Bench: A. S. ANAND,K. T. THOMAS
Case number: Appeal Criminal 1909 of 1996

05 August 1997
Supreme Court
0 pages
DIRECTORATE OF ENFORCEMENT Vs P V PRABHAKAR RAO

Case number: Crl.A. No.-000697-000697 / 1997
Diary number: 9416 / 1997
Advocates: Vs SUNIL KUMAR

05 August 1997
Supreme Court
0 pages
PAWAN ALLOYS AND CASTING PVT. LTD MEERUT ETC. ETC. Vs U.P. STATE ELECTRICITY BOARD AND ORS.

Case number: Appeal (civil) 1710 of 1991

05 August 1997
Supreme Court
4 pages
I.C.A.R. Vs T.K. SURYANARAYAN .

Bench: G. N. RAY,G. B. PATTANAIK
Case number: C.A. No.-005502-005502 / 1997
Diary number: 3262 / 1995
Advocates: Vs SANJEEV MALHOTRA

05 August 1997
Supreme Court
4 pages
UNION OF INDIA Vs O.P.SAXENA

Bench: J.S VERMA,SUJATA V. MANOHAR,B.N. KIRPAL
Case number: C.A. No.-008852-008852 / 1996
Diary number: 17939 / 1995
Advocates: ARVIND KUMAR SHARMA Vs SHREE PAL SINGH

05 August 1997
Supreme Court
9 pages
HABIBA KHATOON Vs UBAIDUL HUQ & ORS.

Bench: S. B. MAJMUDAR,D. P. WADHWA
Case number: Appeal Civil 970 of 1977

04 August 1997
Supreme Court
0 pages
UNION OF INDIA Vs BIJAN GHOSH

Case number: SLP(C) No.-000628-000628 / 1994
Diary number: 70624 / 1994
Advocates: P. PARMESWARAN Vs SARLA CHANDRA

04 August 1997
Supreme Court
2 pages
KANHAIYA LAL SETHIA Vs UOI

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: W.P.(C) No.-000356-000356 / 1997
Diary number: 11150 / 1997

04 August 1997
Supreme Court
4 pages
TATA DAVY LTD. Vs STATE OF ORISSA .

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: C.A. No.-001354-001354 / 1991
Diary number: 74144 / 1991

04 August 1997
Supreme Court
3 pages
UPPER GANGES SUGAR MILLS LTD. ETC. Vs COMMISSIONER OF INCOME TAX,CALCUTTA

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: Appeal Civil 3104 of 1985

01 August 1997
Supreme Court
5 pages
UNION OF INDIA Vs K.N. SIVADAS .

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: C.A. No.-000080-000123 / 1996
Diary number: 81638 / 1993
Advocates: ANIL KATIYAR Vs

01 August 1997
Supreme Court
2 pages
STATE OF RAJASTHAN Vs HITENDRA KR BHATT

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: C.A. No.-005313-005313 / 1997
Diary number: 3298 / 1997
Advocates: Vs ASHOK KUMAR SINGH

01 August 1997
Supreme Court
5 pages
SYNDICATE BANK Vs SHANKAR PAUL

Bench: S. C. AGRAWAL,G. T. NANAVATI
Case number: C.A. No.-005261-005261 / 1997
Diary number: 4302 / 1995
Advocates: Vs MRIDULA RAY BHARADWAJ