Showing 26371 - 26385 of 41947 judgements
21 August 1997
Supreme Court
13 pages
UTTARKHAND JAN MORCHA Vs STATE OF U.P.

Bench: S. B. MAJMUDAR,D. P. WADHWA
Case number: W.P.(C) No.-000534-000534 / 1994
Diary number: 13897 / 1994

21 August 1997
Supreme Court
6 pages
Vs

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: /
Diary number: 2 / 8308

21 August 1997
Supreme Court
4 pages
M/S L.M.L. LIMITED Vs COLLECTOR OF CENTRAL EXCISEKANPUR

Bench: J. S. VERMA,B. N. KIRPAL
Case number: Appeal Civil 3239 of 1989

21 August 1997
Supreme Court
2 pages
EMPLOYEES STATE INSURANCE CORPORATION Vs DWARKA NATH BHARGWA

Bench: S. B. MAJMUDAR,S. SAGHIR. AHMAD
Case number: Appeal Civil 1618 of 1981

21 August 1997
Supreme Court
6 pages
THE STATE OF MAHARASHTRA Vs M/S EMBEE CORPORATION, BOMBAY

Bench: S. P. BHARUCHA,V. N. KHARE
Case number: Appeal Civil 2872 of 1991

20 August 1997
Supreme Court
5 pages
SHABAD PULLA REDDY Vs STATE OF ANDHRA PRADESH

Bench: M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Crl.A. No.-000761-000762 / 1997
Diary number: 69079 / 1986
Advocates: Vs GUNTUR PRABHAKAR

20 August 1997
Supreme Court
3 pages
STATE OF GUJARAT Vs RATILAL LALJIBHAI TANDOL

Bench: G. N. RAY,G. B. PATTANAIK
Case number: Crl.A. No.-000780-000780 / 1997
Diary number: 79615 / 1996

20 August 1997
Supreme Court
4 pages
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs THE COMMISSIONER OF INCOME TAX

Bench: B. N. KIRPAL,K. T. THOMAS
Case number: Appeal Civil 2950 of 1985

14 August 1997
Supreme Court
4 pages
BEHARI KUNJ SAHKARI AWAS SAMITI Vs STATE OF U.P .

Bench: S. B. MAJMUDAR,S. SAGHIR AHMAD
Case number: C.A. No.-005631-005633 / 1997
Diary number: 79602 / 1996

14 August 1997
Supreme Court
10 pages
DMAI Vs

Bench: M. K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Crl.A. No.-000368-000368 / 1991
Diary number: 79044 / 1991

14 August 1997
Supreme Court
2 pages
ANANTA KATHOD PAWAR Vs STATE OF MAHARASHTRA

Bench: M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Crl.A. No.-000238-000238 / 1994
Diary number: 81980 / 1993

14 August 1997
Supreme Court
5 pages
STATE OF M.P. Vs BHARAT HEAVY ELECTRICALS

Bench: J. S. VERMA,B. N. KIRPAL
Case number: C.A. No.-000198-000198 / 1996
Diary number: 17547 / 1995
Advocates: Vs VIVEK GAMBHIR

14 August 1997
Supreme Court
4 pages
PUNDALIK MAHADU BHANE & ORS. Vs STATE OF MAHARASHTRA

13 August 1997
Supreme Court
2 pages
STEEL AUTHORITY OF INDIA Vs R.K. DIWAKAR

Bench: K. VENKATASWAMI,V.N. KHARE.
Case number: C.A. No.-005852-005852 / 1994
Diary number: 81655 / 1993
Advocates: RATHIN DAS Vs A. P. MOHANTY

13 August 1997
Supreme Court
10 pages
VISHAKA Vs STATE OF RAJASTHAN .

Bench: CJI,SUJATA V. MANOHAR,B. N. KIRPAL
Case number: W.P.(Crl.) No.-000666-000670 / 1992
Diary number: 87087 / 1992
Advocates: Vs GP. CAPT. KARAN SINGH BHATI