Showing 26356 - 26370 of 41947 judgements
28 August 1997
Supreme Court
5 pages
DMAI Vs

Bench: S. C. SEN,B. N. KIRPAL,K. T. THOMAS
Case number: C.A. No.-002034-002038 / 1982
Diary number: 63692 / 1982

28 August 1997
Supreme Court
8 pages
THE COMMISSIONER OF INCOME TAX(CNTL), LUDHIANA Vs M/S HERO CYCLES PVT. LTD. LUDHIANA

Bench: SUHAS C. SEN,S. SAGHIR AHMAD
Case number: Appeal (civil) 7665 of 1996

28 August 1997
Supreme Court
7 pages
COLLECTOR OF CENTRAL EXCISE, PATNA Vs USHA MARTIN INDUSTRIES

Bench: SUHAS C. SEN,B. N. KIRPAL,K. T. THOMAS
Case number: Appeal (civil) 2390 of 1989

27 August 1997
Supreme Court
0 pages
SURINDER SINGH Vs STATE OF PUNJAB

Case number: C.A. No.-005807-005807 / 1997
Diary number: 79609 / 1996

27 August 1997
Supreme Court
16 pages
SHIKHA TYAGI Vs MAJOR RAJEEV KUMAR TYAGI

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: T.P.(C) No.-000002-000002 / 1996
Diary number: 294 / 1996
Advocates: Vs DINESH KUMAR GARG

27 August 1997
Supreme Court
5 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: C.A. No.-000259-000259 / 1993
Diary number: 200448 / 1993

27 August 1997
Supreme Court
5 pages
JASBIR KAUR SEHGAL Vs DISTT JUDGE DEHRADUN

Bench: SUJATA V. MANOHAR,D. P. WADHWA
Case number: C.A. No.-005803-005803 / 1997
Diary number: 61790 / 1997

27 August 1997
Supreme Court
3 pages
M/S. EASTERN DIECASTING INDUSTRY PVT. LTD. Vs THE COLLECTOR OF CENTRAL EXCISE, CALCUTTA

Bench: SUHAS C. SEN,K. T. THOMAS
Case number: Appeal Civil 1953 of 1990

27 August 1997
Supreme Court
4 pages
STATE OF KARNATAKA Vs GANGADHARAIAH

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: Appeal Criminal 189 of 1994

27 August 1997
Supreme Court
12 pages
UNION OF INDIA & ANOTHER Vs G. GANAYUTHAM

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: Appeal Civil 524 of 1988

27 August 1997
Supreme Court
9 pages
COMMISSIONER OF INCOME TAX, DELHI Vs STEPWELL INDUSTRIES LTD.

Bench: SUHAS C. SEN,SAGHIR AHMAD
Case number: Appeal (civil) 1275 of 1997

26 August 1997
Supreme Court
3 pages
MODI RUBBER LIMITED Vs UNION OF INDIA & ANR.

Bench: SUHAS C. SEN,K.T. THOMAS
Case number: Appeal Civil 1845 of 1981

22 August 1997
Supreme Court
2 pages
R. KANDASAMY Vs CHIEF ENGINEER, MADRAS PORT TRUST

Bench: A. S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-005935-005935 / 1997
Diary number: 61794 / 1997

21 August 1997
Supreme Court
3 pages
MAHESH MAHTO Vs STATE OF BIHAR.

Bench: M.M. PUNCHI,S.P. KURDUKAR
Case number: Crl.A. No.-000535-000535 / 1989
Diary number: 70328 / 1989
Advocates: Vs UGRA SHANKAR PRASAD

21 August 1997
Supreme Court
2 pages
DMAI Vs

Bench: M.M. PUNCHHI,S.P. KURDUKAR
Case number: Crl.A. No.-000626-000626 / 1990
Diary number: 75735 / 1990
Advocates: RAJ KUMAR MEHTA Vs