|
28 August 1997
Supreme Court 5 pages DMAI Vs
Bench: S. C. SEN,B. N. KIRPAL,K. T. THOMAS |
|
28 August 1997
Supreme Court 8 pages THE COMMISSIONER OF INCOME TAX(CNTL), LUDHIANA Vs M/S HERO CYCLES PVT. LTD. LUDHIANA
Bench: SUHAS C. SEN,S. SAGHIR AHMAD |
|
28 August 1997
Supreme Court 7 pages COLLECTOR OF CENTRAL EXCISE, PATNA Vs USHA MARTIN INDUSTRIES
Bench: SUHAS C. SEN,B. N. KIRPAL,K. T. THOMAS |
|
27 August 1997
Supreme Court 0 pages SURINDER SINGH Vs STATE OF PUNJAB
Case number: C.A. No.-005807-005807 / 1997 |
|
27 August 1997
Supreme Court 16 pages SHIKHA TYAGI Vs MAJOR RAJEEV KUMAR TYAGI
Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO |
|
27 August 1997
Supreme Court 5 pages DMAI Vs
Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO |
|
27 August 1997
Supreme Court 5 pages JASBIR KAUR SEHGAL Vs DISTT JUDGE DEHRADUN
Bench: SUJATA V. MANOHAR,D. P. WADHWA |
|
27 August 1997
Supreme Court 3 pages M/S. EASTERN DIECASTING INDUSTRY PVT. LTD. Vs THE COLLECTOR OF CENTRAL EXCISE, CALCUTTA
Bench: SUHAS C. SEN,K. T. THOMAS |
|
27 August 1997
Supreme Court 4 pages STATE OF KARNATAKA Vs GANGADHARAIAH
Bench: M.K. MUKHERJEE,D.P. WADHWA |
|
27 August 1997
Supreme Court 12 pages UNION OF INDIA & ANOTHER Vs G. GANAYUTHAM
Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO |
|
27 August 1997
Supreme Court 9 pages COMMISSIONER OF INCOME TAX, DELHI Vs STEPWELL INDUSTRIES LTD.
Bench: SUHAS C. SEN,SAGHIR AHMAD |
|
26 August 1997
Supreme Court 3 pages MODI RUBBER LIMITED Vs UNION OF INDIA & ANR.
Bench: SUHAS C. SEN,K.T. THOMAS |
|
22 August 1997
Supreme Court 2 pages R. KANDASAMY Vs CHIEF ENGINEER, MADRAS PORT TRUST
Bench: A. S. ANAND,K. VENKATASWAMI |
|
21 August 1997
Supreme Court 3 pages MAHESH MAHTO Vs STATE OF BIHAR.
Bench: M.M. PUNCHI,S.P. KURDUKAR |
|
21 August 1997
Supreme Court 2 pages DMAI Vs
Bench: M.M. PUNCHHI,S.P. KURDUKAR |