Showing 26386 - 26400 of 41947 judgements
13 August 1997
Supreme Court
4 pages
GOVT. OF A.P. Vs SYED YOUSUDDIN AHMED

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: C.A. No.-009473-009473 / 1996
Diary number: 15344 / 1995
Advocates: K. RAM KUMAR Vs LAKSHMI RAMAN SINGH

13 August 1997
Supreme Court
3 pages
DILIP KUMAR Vs MANOHARI DEVI .

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: C.A. No.-000118-000118 / 1994
Diary number: 69861 / 1994
Advocates: ABHIJAT P. MEDH Vs B. D. SHARMA

13 August 1997
Supreme Court
3 pages
Vs

Bench: K. VENKATASWAMI,V.N. KHARE
Case number: /
Diary number: 2 / 5918

13 August 1997
Supreme Court
3 pages
PRAHLAD SINGH Vs STATE OF MADHYA PRADESH

Bench: G. N. RAY,G. B. PATTANAIK
Case number: Appeal Criminal 51 of 1993

12 August 1997
Supreme Court
2 pages
VISHWANATH SHANTHAMALLAPPA DHULE & ANR. Vs STATE OF KARNATAKA

Bench: G. T. NANAVATI,S. P. KURDUKAR
Case number: Appeal Criminal 864 of 1981

08 August 1997
Supreme Court
3 pages
DMAI Vs

Bench: M.M. PUNCHHI,V.N. KHARE
Case number: Crl.A. No.-000164-000164 / 1990
Diary number: 76053 / 1990

08 August 1997
Supreme Court
5 pages
PAIARE LAL Vs STATE OF PUNJAB

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: C.A. No.-005382-005382 / 1997
Diary number: 4245 / 1997

08 August 1997
Supreme Court
5 pages
Vs

Bench: M. M. PUNCHHI,V. N. KHARE
Case number: /
Diary number: / 1178

08 August 1997
Supreme Court
2 pages
TOMY JACOB KATTIKKARAN Vs THOMAS MANJALY

Bench: M. K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Crl.A. No.-000705-000706 / 1997
Diary number: 79557 / 1996

08 August 1997
Supreme Court
5 pages
HIRA MAN Vs STATE OF U.P. .

Bench: S. C. AGRAWAL,G. T. NANAVATI
Case number: C.A. No.-005355-005355 / 1997
Diary number: 12114 / 1994
Advocates: Vs RANJAN MUKHERJEE

08 August 1997
Supreme Court
7 pages
D.C.M. LTD. Vs MUNICIPAL CORPORATION OF DELHI & ANR.

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: Appeal Civil 1269 of 1987

08 August 1997
Supreme Court
4 pages
SMT. RUKMA & ORS. Vs JALA & ORS.

Bench: G. N. RAY,G. T. NANAVATI
Case number: Appeal Criminal 77 of 1991

07 August 1997
Supreme Court
9 pages
B. SUBBA RAO & ORS. Vs PUBLIC PROSECUTOR,HIGH COURT OF ANDHRA PRADESHAT HYDERABAD

Bench: M. K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Appeal Criminal 462 of 1993

06 August 1997
Supreme Court
4 pages
UNION OF INDIA Vs E. IACATS

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: C.A. No.-014806-014806 / 1996
Diary number: 72330 / 1994
Advocates: ANIL KATIYAR Vs ABHIJAT P. MEDH

06 August 1997
Supreme Court
10 pages
MADAN LAL Vs STATE OF J & K

Bench: G. N. RAY,G. B. PATTANAIK
Case number: W.P.(C) No.-000546-000546 / 1994
Diary number: 14226 / 1994
Advocates: PURNIMA BHAT Vs