Judgements

STATE OF HARYANA ETC. Vs KRISHAN LAL SEHGAL & ORS. ETC.

RAMESH PRASAD THAKUR & ANR. STATE OF BIHAR ETC. Vs RAMCHANDRA SINGH , BISHWANATH RAI & ORS. ETC.

JAI DEV GUPTA Vs STATE OF HIMACHAL PRADESH & ANR.

ASSAM STATE ELECTRICITY BOARD & ORS. Vs GAJENDRA NATH PATHAK & ORS.

Bench: SUJATA V. MANOHAR,D. P. WADHWA
Case number: Appeal Civil 3115 of 1988

JAIPUR DEVELOPMENT AUTHORITY Vs KAILASHWATI DEVI

Case number: C.A. No.-005948-005948 / 1997
Diary number: 1477 / 1997
Advocates: Vs K. S. RANA

UNITED INDIA INSURANCE CO LTD Vs GIAN CHAND

Bench: S. B. MAJMUDAR,B. N. KIRPAL
Case number: C.A. No.-006081-006081 / 1997
Diary number: 3798 / 1997

VIJAYAWADA BOTTLING CO. Vs COLLECTOR OF CENTRAL EXCISE GUNTUR

Bench: S. C. AGRAWAL,M. JAGANNADHA RAO
Case number: C.A. No.-011445-011447 / 1995
Diary number: 63115 / 1995
Advocates: Vs V. K. VERMA

RAM KISHAN Vs STATE OF RAJASTHAN

Bench: A. S. ANAND,K. RAMASWAMY
Case number: Crl.A. No.-000626-000626 / 1986
Diary number: 68283 / 1986
Advocates: SHANTI SWARUP SHARMA Vs GP. CAPT. KARAN SINGH BHATI

DMAI Vs

Bench: S. C. AGRAWAL,G. T. NANAVATI
Case number: C.A. No.-000789-000789 / 1993
Diary number: 200401 / 1993
Advocates: K. J. JOHN Vs

UNION OF INDIA AND OTHERS Vs SHRI RAMESH KUMAR

Bench: K. VENKATASWAMI,V. N. KHARE
Case number: Appeal Civil 1323 of 1991

M.C.D. Vs LICHHO DEVI .

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-005938-005938 / 1997
Diary number: 439 / 1997

C.S.I.R., NEW DELHI Vs M.V. SASTRY

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: C.A. No.-006597-006597 / 1994
Diary number: 72344 / 1994
Advocates: T. V. RATNAM Vs SUDARSH MENON

RELIANCE INDUSTRIES LTD. Vs PRVINDBHAI JASBHAI PATEL

Bench: S. B. MAJMUDAR,S. SAGHIR AHMAD
Case number: C.A. No.-001529-001529 / 2001
Diary number: 61488 / 1997
Advocates: K. R. SASIPRABHU Vs HEMANTIKA WAHI

RELIANCE INDS. LTD Vs PRAVINDBHAI JASBHAI PATEL

Bench: S. B. MAJMUDAR,S. SAGHIR AHMAD
Case number: C.A. No.-005891-005892 / 1997
Diary number: 61831 / 1997
Advocates: Vs HEMANTIKA WAHI

DAYARAM DAYAL Vs STATE OF M.P.

Case number: C.A. No.-009569-009569 / 1995
Diary number: 19534 / 1994
Advocates: PRATIBHA JAIN Vs