Judgements

LLEWELLYN FURTADO AND OTHERS Vs GOVERNMENT OF GOA AND OTHERS

Bench: A. S. ANAND,K. VENKATASWAMI
Case number: Appeal (civil) 850 of 1994

Vs

Bench: M. M. PUNCHHI,S. P. KURDUKAR,M. JAGANNADHA RAO
Case number: /
Diary number: 1 / 0858

DMAI Vs

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000381-000383 / 1984
Diary number: 68267 / 1984

N C DAS Vs M A MOHSIN

Bench: S. P. BHARUCHA,M. JAGANNADHA RAO
Case number: SLP(C) No.-015812-015812 / 1997
Diary number: 12729 / 1997
Advocates: DEBA PRASAD MUKHERJEE Vs

P.N. KOHLI & ORS., UNION OF INDIA & ANR. ETC. Vs R. IYYASWAMY & ORS.

RAM KALA Vs DEPUTY DIRECTOR (CONSOLIDATION) & ORS.

MOHAN BREWERIES & DISTILLERIES LTD. ETC. ETC. Vs COMMERCIAL TAX OFFICER, MADRAS & ORS.

Bench: S.P. BHARUCHA,K.T. THOMAS,V.N. KHARE
Case number: Appeal Civil 5105 of 1997

KAMAL MURMU & ANOTHER Vs STATE OF WEST BENGAL

Bench: M. M. PUNCHHI,S. P. KURDUKAR,M. JAGANNADHA RAO
Case number: Appeal Criminal 459 of 1994

DMAI Vs

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-000126-000126 / 1993
Diary number: 200681 / 1993
Advocates: A. S. BHASME Vs

SHRI KARTIKEYA V.SARABHAI. Vs THE COMMISSIONER OF INCOME TAX.

Bench: B.N. KIRPAL,K.T. THOMAS
Case number: Appeal Civil 1098 of 1982

STATE REP. BY THE C.B.I., NEW DELHI Vs ANIL SHARMA

Bench: M. K. MUKHERJEE,K. T. THOMAS
Case number: Crl.A. No.-000811-000811 / 1997
Diary number: 4393 / 1997

MANSUKHLAL VITHALDAS CHAUHAN Vs STATE OF GUJARAT

Bench: M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Crl.A. No.-000502-000502 / 1993
Diary number: 81668 / 1993
Advocates: S. C. PATEL Vs HEMANTIKA WAHI

Vs

Bench: A. S. ANAND,K. VENKATASWAMI
Case number: /
Diary number: 2 / 2988

MADHYA PRADESH ELECTRICITY BOARD Vs S.S. MODH & OTHERS

Bench: K. VENKATASWAMI,V. N. KHARE
Case number: Appeal Civil 3918 of 1984

BHAG SINGH & ORS. ETC., GURMUKH SINGH AND ANOTHER Vs STATE OF PUNJAB

Bench: M.M. MUKHERJEE,K.T. THOMAS
Case number: Appeal Criminal 638 of 1995