|
16 September 1997
Supreme Court 5 pages M/S BLACK DIAMOND BEVERAGES & ANR. Vs THE COMMERCIAL TAX OFFICER, CENTRALSECTION, ASSESSMENT WING
Bench: S. P. BHARUCHA,M. JAGANNADHA RAO |
|
16 September 1997
Supreme Court 2 pages SMT. POSTASANGBOM NINGOL THOKCHOM & ANR. Vs GENERAL OFFICER COMMANDING & ORS.
Bench: CJI,S.P. BHARUCHA |
|
15 September 1997
Supreme Court 2 pages M/S FARIDABAD CT SCAN CENTRE Vs D.G. HEALTH SERVICES
Bench: CJI,SUJATA V. MANOHAR,B. N. KIRPAL |
|
15 September 1997
Supreme Court 5 pages M/S. KALYANI BREWERIES LTD. Vs STATE OF WEST BENGAL& ORS.
Bench: S.P. BHARUCHA,M. JAGANNADHA RAO |
|
12 September 1997
Supreme Court 6 pages MARINE PRODUCTS EXPORT DEV. ATY. Vs A. GEETHA
Bench: S.C. AGRAWAL,G.T. NANAVATI |
|
12 September 1997
Supreme Court 7 pages UNION OF INDIA Vs R. SWAMINATHAN
Bench: J. S. VERMA,SUJATA V. MANOHAR,B. N. KIRPAL |
|
12 September 1997
Supreme Court 5 pages KUIL FIREWORKS INDUSTRIES Vs COLLECTION OF CENTRAL EXCISE & ANR.
Bench: S.C. AGRAWAL,G.T. NANAVATI |
|
12 September 1997
Supreme Court 7 pages NAMDEO NANASAHEB MISAL, TANAJL GOVIND MISAL Vs THE STATE OF MAHARASHTRA
|
|
11 September 1997
Supreme Court 7 pages U.P.S.C. Vs S. PAPAIAH
Bench: A.S. ANAND,K. VENKATASWAMI |
|
11 September 1997
Supreme Court 3 pages COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS, A. Vs KUNSAM SARANARAYANA & ORS.
|
|
11 September 1997
Supreme Court 16 pages STATE OF MAHARASHTRA Vs RAJENDRA JAWNMAL GANDHI
Bench: M.K. MUKHERJEE,D.P. WASHWA |
|
10 September 1997
Supreme Court 6 pages SHABIR MOHAMAD SYED Vs STATE OF MAHARASHTRA
Bench: M. K. MUKHERJEE,K. T. THOMAS |
|
10 September 1997
Supreme Court 4 pages SUKHJINDER KAUR Vs JASWANT SINGH
Bench: M. K. MUKHERJEE,M. JAGANNADHA RAO |
|
10 September 1997
Supreme Court 3 pages STATE OF UTTAR PRADESH & ANR. Vs M/S. UNIVERSAL EXPORTERS & ANR.
Bench: S.P. BHARUCHA,M. JAGANNADHA RAO |
|
10 September 1997
Supreme Court 7 pages T. DEEN DAYAL Vs THE HIGH COURT OF ANDHRA PRADESH.
Bench: A.S. ANAND,K. VENKATASWAMI |