Showing 26266 - 26280 of 41947 judgements
15 October 1997
Supreme Court
3 pages
VENKATESH THIMMAIAH GURJALKAR Vs S.S. HAWALDAR

Bench: A. S. ANAND,S. RAJENDRA BABU

14 October 1997
Supreme Court
3 pages
R. RAJENDRAN NAIR Vs STATE OF KERALA

Bench: M.K. MUKHARJEE,K.T. THOMAS
Case number: Crl.A. No.-000537-000537 / 1996
Diary number: 3474 / 1996
Advocates: M. P. VINOD Vs G. PRAKASH

14 October 1997
Supreme Court
4 pages
PARSINO DEVI Vs SUMITRI DEVI

Bench: A.S. ANAND,S. RAJENDRA BABU
Case number: C.A. No.-005245-005245 / 1997
Diary number: 10094 / 1997
Advocates: ANU MOHLA Vs PURNIMA BHAT

14 October 1997
Supreme Court
9 pages
ASHIM K. ROY Vs BIPIN BHAI VADILAL MEHTA

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Crl.A. No.-000486-000487 / 1995
Diary number: 19969 / 1994
Advocates: ANIL SHRIVASTAV Vs

14 October 1997
Supreme Court
13 pages
STATE OF PUNJAB Vs INDER SINGH

Bench: A.S. ANAND,S. RAJENDRA BABU
Case number: C.A. No.-001293-001303 / 1995
Diary number: 16047 / 1994
Advocates: Vs M. K. DUA

14 October 1997
Supreme Court
4 pages
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs SHRI RAGHAVENDRA SESHAGIRI RAO KULKARNI

Bench: M.K. MUKHERJEE,K.T. THOMAS

14 October 1997
Supreme Court
9 pages
MAHESH KUMAR SAHARIA Vs STATE OF NAGALAND & ORS

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Appeal Civil 3423 of 1984

03 October 1997
Supreme Court
3 pages
GRAM PANCHAYAT KAKRAN Vs ADDL DIRECTOR OF CONSOLIDATION

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-007221-007221 / 1997
Diary number: 2947 / 1997

03 October 1997
Supreme Court
4 pages
STATE OF A P Vs BIMAL K KUNDU

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000923-000924 / 1997
Diary number: 10049 / 1997
Advocates: Vs D. BHARATHI REDDY

03 October 1997
Supreme Court
5 pages
MUNICIPAL CORPN. OF DELHI Vs DELHI URBAN HOUSE OWNERS WELFARE ASSN.

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-007131-007132 / 1997
Diary number: 62 / 1996
Advocates: Vs R. N. KESWANI

03 October 1997
Supreme Court
3 pages
RAMBILAS Vs STATE OF M.P.

Bench: M.M. PUNCHHI,S.P. KURDUKAR
Case number: Crl.A. No.-000325-000329 / 1996
Diary number: 78864 / 1996

01 October 1997
Supreme Court
2 pages
RASHTRIYA CHATURTH S.R.M. CONGRESS Vs U O I

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-006953-006953 / 1997
Diary number: 79656 / 1996
Advocates: Vs ARVIND KUMAR SHARMA

01 October 1997
Supreme Court
3 pages
SUKHBIR SINGH & ORS. Vs STATE OF HARYANA

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal (crl.) 169 of 1988

30 September 1997
Supreme Court
2 pages
HA MALBARI (DEAD) BY LRS Vs NASIRUDDIN PIRMOHMAD .

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: SLP(C) No.-017918-017918 / 1997
Diary number: 15149 / 1997
Advocates: Vs ABHIJAT P. MEDH

30 September 1997
Supreme Court
4 pages
H.S.E.B. Vs HAKIM SINGH

Bench: A.S. ANAND,K.T. THOMAS
Case number: C.A. No.-006917-006917 / 1997
Diary number: 79653 / 1996
Advocates: Vs SHAKEEL AHMED