Judgements

SATPAL Vs U O I

Bench: A. S. ANAND,V. N. KHARE
Case number: C.A. No.-009400-009400 / 1996
Diary number: 13998 / 1995

THE CHIEF GENERAL MANAGER,STATE BANK OF INDIA & ANR. Vs SHRI BIJOY KUMAR MISHRA

Bench: CJI,B. N. KIRPAL
Case number: Appeal Civil 2633 of 1992

THE PUNJAB STATE CO-OPERATIVE BANK LIMITED Vs MILKHAN SINGH (DECEASED) BY LRS. AND ANR.

P.K. RAMACHANDRAN Vs STATE OF KERALA

Bench: A. S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-006514-006514 / 1997
Diary number: 61801 / 1997
Advocates: Vs G. PRAKASH

WESTERN INDIA PLYWOOD LTD. Vs SHRI. P. ASHOKAN

Bench: S.B. MAJMUDAR,B.N. KIRPAL
Case number: Appeal Civil 1404 of 1988

M/S. SAHNEY STEEL & PRESS WORKS LTD. HYDERABAD Vs COMMISSIONER OF INCOME TAX.ANDHRA PRADESH-I , HYDERABAD

Bench: SUHAS C. SEN,D. P. WADHWA
Case number: Appeal Civil 2193 of 1985

SMT. SHASHI GARG Vs SH. ARUN GARG.

SMT. SHANTI RANI DAS DEWANJEE Vs DINESH CHANDRA (DEAD) BY LRS

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal (civil) 2766 of 1987

STATE OF ORISSA Vs SADHU CHARAN PRADHAN

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-006466-006466 / 1997
Diary number: 61798 / 1997

STATE OF M.P. Vs R.N.MISHRA

Bench: K. VENKATASWAMI,V.N. KHARE
Case number: C.A. No.-003972-003972 / 1994
Diary number: 72358 / 1994
Advocates: Vs SHIV SAGAR TIWARI

STATE OF ORISSA AND SRI JAGANNATH TEMPLE PURI MANAGEMENTCOM Vs CHINTAMANI KHUNTIA & ORS.

Bench: SUHAS C. SEN
Case number: Appeal Civil 3978 of 1995

C. SAMPATH KUMAR Vs ENFORCEMENT OFFICER, MADRAS

Bench: A. S. ANAND,K. VENKATASAMI
Case number: C.A. No.-006446-006446 / 1997
Diary number: 79742 / 1996
Advocates: Vs V. K. VERMA

G. SELVARAJ, M. SUSEELA ETC. Vs STATE OF TAMIL NADU

Bench: M. M. PUNCHHI,S. P. KURDUKAR,M. JAGANNADHA RAO
Case number: Appeal Criminal 37 of 1994

RAO SOMASHEKARA & OTHERS Vs STATE OF KARNATAKA & ANOTHER

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: Writ Petition (Civil) 704 of 1991

THE CENTRAL ARECAUNT & COCOA MARKETING& PROCESSING CO-OPERA Vs STATE OF KARNATAKA & ORS.