Judgements

PAKKIRISAMY Vs STATE OF TAMIL NADU

Bench: M.M. PUNCHHI,S.P. KURDUKAR
Case number: Crl.A. No.-000466-000466 / 1996
Diary number: 2867 / 1996
Advocates: Vs V. G. PRAGASAM

THE STATE BANK OF INDIA Vs SHRI A.N. GUPTA ETC.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 2141 of 1980

U O I Vs B.S. AGARWAL

Case number: C.A. No.-006713-006713 / 1997
Diary number: 79646 / 1996

U O I Vs B.S. AGARWAL

Bench: G.N. RAY,G.B. PATTANAIK
Case number: C.A. No.-006713-006713 / 1997
Diary number: 79646 / 1996

EUGENIO MISQUITA Vs STATE OF GOA

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-000849-000849 / 1994
Diary number: 81706 / 1993
Advocates: Vs A. SUBHASHINI

THE REGIONAL DIRECTOR,EMPLOYEES' STATE INSURANCECORPORATION Vs M/S. POPULAR AUTOMOBILES ETC.

COMMR. OF S.T., ORISSA Vs M/S. HALARI STORE

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: C.A. No.-006717-006717 / 1997
Diary number: 79648 / 1996
Advocates: Vs RAJESH

M.V. JAVALI Vs MAHAJAN BOREWELL & CO

Bench: M.K. MUKHERJEE,M. JAGANNADHA RAO
Case number: Crl.A. No.-000899-000899 / 1997
Diary number: 14090 / 1995
Advocates: Vs JANAKI RAMACHANDRAN

STATE OF PUNJAB Vs HARI KISHAN & ORS.

Bench: G.T. NANAVATI,M. JAGANNADHA RAO
Case number: Appeal Criminal 480 of 1987

VED PRAKASH GARG Vs PREMI DEVI

Bench: S.B. MAJMUDAR,V.N. KHARE
Case number: C.A. No.-015698-015699 / 1996
Diary number: 76386 / 1996
Advocates: E. C. AGRAWALA Vs R. D. UPADHYAY

DUKHMOCHAN PANDEY & ORS., SHAMSUL MIAN & ORS. Vs STATE OF BIHAR

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal Criminal 197 of 1982

STATE OF HARYANA & ORS. Vs SHRI OM PRAKASH BHASIN (D)BY L.RS. & ORS.

Bench: A.S. ANAND,M. SRINIVASAN
Case number: Appeal (civil) 7716 of 1994

Vs

Case number: /
Diary number: 2 / 3948

Vs

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: /
Diary number: 2 / 6588

KARAN SINGH Vs U O I

Bench: A.S. ANAND,V.N. KHARE
Case number: C.A. No.-002981-002981 / 1995
Diary number: 1459 / 1995