Judgements

COMMISSIONER OF WEALTH TAX,GUJARAT-III, AHMEDABAD Vs ELLIS BRIDGE GYMKHANA ETC. ETC.

Bench: SUHAS C. SEN,S. SAGHIR AHMAD
Case number: Appeal Civil 650 of 1988

R. PANDIAN AND ANOTHERA. DEIVENDRAN SON OF M. AMMAVASITHEVA Vs STATE OF TAMIL NADUTHROUGH THE SECRETARY, DEPARTMENT OF HOM

SUDHIR SAMANNA Vs STATE OF WEST BENGAL & ANOTHER

Bench: G.T. NANAVATI,M. JAGANNDHA RAO
Case number: Appeal Criminal 296 of 1987

BANARSI DAS Vs BRIG MAHARAJA SUKHJIT SINGH AND ANR.

Case number: Appeal (civil) 5639 of 1994

STATE OF KARNATAKA Vs B.M.ASHRAF AND CO.

Bench: S. C. KIRPAL,B. N. KIRPAL
Case number: C.A. No.-000500-000500 / 1994
Diary number: 72362 / 1994
Advocates: M. VEERAPPA Vs

GYAN PRAKASH Vs UNION OF INDIA

Bench: K. VENKATASWAMI,V.N. KHARE
Case number: C.A. No.-000189-000189 / 1994
Diary number: 69911 / 1994
Advocates: PETITIONER-IN-PERSON Vs P. PARMESWARAN

SAIL SINGH STATE OF PUNJAB Vs MOHINDER PAL

Bench: G.T. NANAVATI,M. JAGANNADHA RAO.
Case number: Appeal Criminal 738 of 1983

DELHI PRADESH REGISTERED MEDICAL PRACTITIONERS ETC., SWAROO Vs DELHI ADMN. DIRECTOR OF HEALTH SERVICES

DELHI PRADESH REGISTERED MEDICAL PRACTITIONERS ETC., SWAROO Vs DELHI ADMN. DIRECTOR OF HEALTH SERVICES & ORS., DIRECTOR OF

BAITULLAN & ANR. Vs STATE OF U.P.

Bench: M.M. PUNCHHI,K. VENKATASWAMI
Case number: Appeal Criminal 379 of 1995

STEEL AUTHORITY OF INDIA LTD. Vs SHRI AMBICA MILLS LTD. & ORS.

Bench: M.M. PUNCHHI,K. VENKATASWAMI
Case number: Appeal Civil 2889 of 1985

DMAI Vs

Case number: C.A. No.-005516-005516 / 1993
Diary number: 200644 / 1993
Advocates: IRSHAD AHMAD Vs

DMAI Vs

Bench: K. VENKATASWAMI,V.N. KHARE
Case number: C.A. No.-000214-000214 / 1993
Diary number: 200573 / 1993
Advocates: C. V. SUBBA RAO Vs

MOHD YUNUS Vs STATE OF GUJARAT

Bench: G. N. RAY,G. B. PATTANAIK
Case number: Crl.A. No.-000741-000741 / 1997
Diary number: 8960 / 1997
Advocates: NAFIS A. SIDDIQUI Vs

ASSOCIATE BANK'S OFFICERS'ASSOCIATION Vs STATE BANK OF INDIA & ORS.