Showing 26191 - 26205 of 41947 judgements
19 November 1997
Supreme Court
9 pages
DENA BANK Vs KIRITIKUAMR T. PATEL

Bench: S.C. AGRAWAL,V.N. KHARE
Case number: C.A. No.-007785-007785 / 1997
Diary number: 79699 / 1996
Advocates: Vs MINAKSHI VIJ

19 November 1997
Supreme Court
7 pages
DMAI Vs

Bench: SUHAS C. SEN,V.N. KHARE
Case number: C.A. No.-000140-000142 / 1988
Diary number: 70506 / 1988

19 November 1997
Supreme Court
10 pages
AMENABAI TAYEBALY Vs COMPETENT ATY.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-011836-011836 / 1995
Diary number: 11362 / 1995
Advocates: MANIK KARANJAWALA Vs

19 November 1997
Supreme Court
6 pages
HEERALAL Vs KALYAN MAL

Bench: S.B. MAJMUDAR,M JAGANNADHA RAO
Case number: C.A. No.-007852-007852 / 1997
Diary number: 7479 / 1997
Advocates: Vs SHEELA GOEL

19 November 1997
Supreme Court
5 pages
S K JAIN Vs ROYCE PEREIRA

Bench: S.B. MAJMUDAR,M. JAGANNADHA ROA.
Case number: C.A. No.-007782-007783 / 1997
Diary number: 9408 / 1997

19 November 1997
Supreme Court
6 pages
DMAI Vs

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-006486-006486 / 1983
Diary number: 65565 / 1983
Advocates: LAXMI ARVIND Vs

19 November 1997
Supreme Court
6 pages
STATE OF U.P. Vs NAND KUMAR AGGARWAL .

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-007168-007168 / 1996
Diary number: 74246 / 1991
Advocates: ASHOK K. SRIVASTAVA Vs MADHU SIKRI

18 November 1997
Supreme Court
3 pages
Vs

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: /
Diary number: 2 / 7348

18 November 1997
Supreme Court
7 pages
BALWINDER KAUR Vs HARDEEP SINGH

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-007771-007771 / 1997
Diary number: 519 / 1997

18 November 1997
Supreme Court
3 pages
DMAI Vs

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Crl.A. No.-000566-000568 / 1981
Diary number: 63569 / 1981

18 November 1997
Supreme Court
3 pages
GENERAL MANAGER, TELECOM Vs A SRINIVASA RAO

Bench: CJI,B.N. KIRPAL,V.N. KHARE
Case number: C.A. No.-007845-007845 / 1997
Diary number: 4238 / 1997
Advocates: C. V. SUBBA RAO Vs LAKSHMI RAMAN SINGH

18 November 1997
Supreme Court
4 pages
STATE OF HIMACHAL PRADESH Vs J.L. SHARMA

Bench: G.N. RAY,G.B. PATTANAIK
Case number: C.A. No.-007767-007767 / 1997
Diary number: 7964 / 1997
Advocates: Vs NARESH K. SHARMA

18 November 1997
Supreme Court
3 pages
UOI Vs A NAGAMALLESHWAR RAO

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-007766-007766 / 1997
Diary number: 4574 / 1997
Advocates: Vs S.. UDAYA KUMAR SAGAR

18 November 1997
Supreme Court
3 pages
NATIONAL INSURANCE CO LTD Vs SANTRO DEVI

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: C.A. No.-007749-007749 / 1997
Diary number: 5857 / 1997
Advocates: Vs PREM MALHOTRA

18 November 1997
Supreme Court
6 pages
HARGOVANDAS DEVRAJBHAI PATEL & ORS. Vs THE STATE OF GUJARAT

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Appeal Criminal 770 of 1991