Showing 26206 - 26220 of 41947 judgements
18 November 1997
Supreme Court
13 pages
AMMINI AND OTHERS Vs STATE OF KERALA

Bench: G.T. NANAVATI,M. JAGANNADHA RAO
Case number: Appeal Criminal 521 of 1987

17 November 1997
Supreme Court
4 pages
PREM CHAND ALIAS PREM NATH Vs SMT. SHANTA PRABHAKAR

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Appeal Civil 2514 of 1997

13 November 1997
Supreme Court
2 pages
STATE OF BIHAR Vs D.N. SINGH .

Bench: S.B. MAJMUDAR,S.P. KURDUKAR
Case number: C.A. No.-007695-007695 / 1997
Diary number: 89613 / 1993
Advocates: Vs K. N. RAI

13 November 1997
Supreme Court
4 pages
SELVARAJ Vs STATE OF TAMIL NADU & ORS.

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Appeal Criminal 37 of 1994

12 November 1997
Supreme Court
5 pages
MOULIN ROUGE PVT. LTD. Vs THE COMMERCIAL TAX OFFICERS & ORS.

Bench: S.P. BHARUCHA,SUHAS C.SEN
Case number: Appeal Civil 2340 of 1992

12 November 1997
Supreme Court
1 pages
THE COMMUNIST PARTY OF INDIA (M) Vs BHARAT KUMAR & ORS.

11 November 1997
Supreme Court
2 pages
VISHWESHWARAIAH IRON & STEEL LTD Vs ABDUL GANI

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-007671-007672 / 1997
Diary number: 17087 / 1997

11 November 1997
Supreme Court
4 pages
UNION OF INDIA & ORS. Vs L.V. VISHWANATHAN ETC.

Bench: SUJATA V. MANOHAR,M. JAGANNATHA RAO
Case number: Appeal Civil 3343 of 1990

10 November 1997
Supreme Court
0 pages
UNION OF INDIA Vs M/S. TATA ENG. & LOCOMOTIVE CO.

Case number: C.A. No.-007645-007645 / 1997
Diary number: 71387 / 1989

07 November 1997
Supreme Court
4 pages
DMAI Vs

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Crl.A. No.-000522-000522 / 1991
Diary number: 79296 / 1991
Advocates: R. N. KESWANI Vs

07 November 1997
Supreme Court
9 pages
SURENDRA NARAIN Vs STATE OF U.P.

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Crl.A. No.-000915-000915 / 1995
Diary number: 9997 / 1995
Advocates: LAXMI ARVIND Vs AJIT SINGH PUNDIR

07 November 1997
Supreme Court
6 pages
DMAI Vs

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Crl.A. No.-000025-000025 / 1990
Diary number: 75875 / 1990
Advocates: ASHOK KUMAR SHARMA Vs

06 November 1997
Supreme Court
8 pages
M/S. ANAND COMMERICAL AGENCIES, M/S. ANAND COMMERICAL AGENC Vs THE COMMERICAL TAX OFFICER,VI CIRCLE, HYDERABAD & ORS. ETC.

Bench: S.P. BHARUCHA,SUHAS C. SEN.
Case number: Appeal (civil) 1220 of 1988

06 November 1997
Supreme Court
13 pages
EMPLOYEES STATE INSURANCECORPORATION Vs M/S. APEX ENGINEERING PVT. LTD.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Appeal Civil 3411 of 1996

06 November 1997
Supreme Court
20 pages
SUBHASH SINGH THAKURSHYAM KISHORE GARIKAPATTICHANDRAKANT AN Vs STATE (THROUGH CBI)