Showing 26236 - 26250 of 41947 judgements
24 October 1997
Supreme Court
4 pages
RAM PRAKASH SINGH Vs STATE OF BIHAR

Bench: M.M. PUNCHHI,S.P. KURDUKAR
Case number: Appeal Criminal 146 of 1986

24 October 1997
Supreme Court
4 pages
SHRI DHARAM PAL & ORS. Vs THE FOOD CORPORATION OF INDIA & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Writ Petition (Civil) 1134 of 1998

24 October 1997
Supreme Court
0 pages
STATE OF BIHAR Vs SHEO NARAIN JAISWAL P.LTD

Case number: SLP(C) No.-020173-020174 / 1996
Diary number: 74291 / 1996

23 October 1997
Supreme Court
5 pages
STATE OF U.P. Vs BHOORA

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000091-000091 / 1988
Diary number: 69142 / 1988
Advocates: AJIT SINGH PUNDIR Vs K. K. MOHAN

23 October 1997
Supreme Court
4 pages
PARDEEP AGGARBATTI,LUDHIANA Vs STATE OF PUNJAB

Bench: S.P. BHARUCHA,S.C. SEN
Case number: C.A. No.-001175-001175 / 1992
Diary number: 74232 / 1991
Advocates: R. C. KOHLI Vs

23 October 1997
Supreme Court
6 pages
SUN EXPORT CORPN. Vs BOARD OF TRUSTEES OF PORT OF BOMBAY

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-000655-000655 / 1994
Diary number: 81723 / 1993
Advocates: BINA GUPTA Vs

23 October 1997
Supreme Court
3 pages
NAZRUL MONDAL & ORS. Vs THE STATE OF WEST BENGAL

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 232 of 1988

22 October 1997
Supreme Court
20 pages
UNION OF INDIA Vs UNITED INDIA INSURANCE CO. LTD. & ORS.

Bench: S. B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Appeal Civil 3033 of 1990

22 October 1997
Supreme Court
3 pages
LEKHRAJ @ HARISINGH Vs STATE OF GUJARAT

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 104 of 1988

22 October 1997
Supreme Court
2 pages
HARICHARAN & ANR. Vs STATE OF RAJASTHAN

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 89 of 1988

22 October 1997
Supreme Court
4 pages
RAJU @ RAJENDRARAJYA A ALIAS RAJU Vs STATE OF MAHARASHTRA

21 October 1997
Supreme Court
5 pages
RAM NATH INTNL. CONSTRN. P.LTD Vs STATE OF U P

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-007374-007374 / 1997
Diary number: 21659 / 1996

21 October 1997
Supreme Court
5 pages
GULZAR ALI Vs STATE OF HIMACHAL PRADESH

Bench: M. K. MUKHERJEE,K. T. THOMAS
Case number: Crl.A. No.-000657-000657 / 1996
Diary number: 72363 / 1994
Advocates: P. D. SHARMA Vs

21 October 1997
Supreme Court
17 pages
SHIV RAM Vs STATE OF U.P.

Bench: M.M. PUNCHHI,S.P. KURDUKAR
Case number: Crl.A. No.-000715-000716 / 1997
Diary number: 3753 / 1997
Advocates: Vs M. C. DHINGRA

21 October 1997
Supreme Court
7 pages
VIJAY GOEL Vs UNION OF INDIA

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-000098-000098 / 1997
Diary number: 17185 / 1995
Advocates: SUSHIL KUMAR JAIN Vs