Showing 26221 - 26235 of 41947 judgements
05 November 1997
Supreme Court
2 pages
DMAI Vs

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Crl.A. No.-000219-000219 / 1991
Diary number: 79497 / 1991
Advocates: A. SUBHASHINI Vs

05 November 1997
Supreme Court
2 pages
BHAWAN SINGH & ANR. Vs STATE OF BIHAR

04 November 1997
Supreme Court
12 pages
M/S.PEPSI FOODS Vs SPECIAL JUDICIAL MAGISTRATE

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Crl.A. No.-001019-001019 / 1997
Diary number: 61812 / 1997
Advocates: Vs RESPONDENT-IN-PERSON

04 November 1997
Supreme Court
5 pages
B A CHUDASAMA Vs STATE OF GUJARAT

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000567-000567 / 1997
Diary number: 5670 / 1997
Advocates: J. S. WAD Vs

04 November 1997
Supreme Court
12 pages
DHANWANTI JOSHI Vs MADHAV UNDE

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-005517-005518 / 1997
Diary number: 11564 / 1997

04 November 1997
Supreme Court
3 pages
DEPUTY LABOUR COMMISSIONER, ORISSA, BHUBANESWAR Vs ABHIMANYU GOUDA & ANR.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Appeal Civil 5455 of 1984

03 November 1997
Supreme Court
2 pages
BABA MUNGIPA MEDICAL COLLEGE AND RESEARCH CENTRES STUDENTS Vs GOVERNMENT OF TRIPURA & ORS.

Bench: SUHAS C. SEN,M. JAGANNADHA RAO.
Case number: Special Leave Petition (Civil) 18168 of 1994

24 October 1997
Supreme Court
9 pages
BHOLA BHAGAT Vs STATE OF BIHAR

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Crl.A. No.-001826-001826 / 1996
Diary number: 16735 / 1995

24 October 1997
Supreme Court
5 pages
U.O.I. Vs B.K. SRIVASTAVA

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-007458-007458 / 1997
Diary number: 4618 / 1997
Advocates: Vs EJAZ MAQBOOL

24 October 1997
Supreme Court
4 pages
PANDIAN @ VEERAPANDIAN Vs STATE OF TAMIL NADU

Bench: M.M. PUNCHHI,SUJATA V. MANOHAR
Case number: Crl.A. No.-000687-000687 / 1995
Diary number: 8194 / 1995
Advocates: ASHOK KUMAR SINGH Vs V. G. PRAGASAM

24 October 1997
Supreme Court
1 pages
STATE OF ASSAM Vs R K KRISHNA KUMAR

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-001004-001004 / 1997
Diary number: 16204 / 1997
Advocates: Vs MANIK KARANJAWALA

24 October 1997
Supreme Court
2 pages
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD. & ANR Vs MADRAS REFINERIES LTD. & ORS. ETC.

24 October 1997
Supreme Court
2 pages
STATE OF ASSAM AND ANR. Vs R.K. KRISHNA KUMAR AND ORS., SAEED KIDWAI AND ORS.

24 October 1997
Supreme Court
5 pages
CHARAN SINGH ETC., LAKHA SINGH Vs STATE OF PUNJAB, STATE OF PUNJAB

24 October 1997
Supreme Court
3 pages
VISHAL SINGH & ANR. Vs STATE OF MADHYA PRADESH.

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Appeal Criminal 777 of 1994