Judgements

I.T.C. LTD, CALCUTTA Vs THE DEBTS RECOVERY APP.TRIBUNAL

Bench: SUHAS C. SEN,M. JAGANNADHA RAO.
Case number: C.A. No.-008864-008864 / 1997
Diary number: 18368 / 1997
Advocates: Vs S. N. BHAT

MALPE VISHWANATH ACHARYA & ORS. Vs STATE OF MAHARASHTRA & ANR.

Bench: B.N. KIRPAL,M. SRINAVASAN
Case number: Appeal Civil 2797 of 1992

THE ORISSA ELECTRICAL ENGINEERS' SERVICE ASSOCIATION Vs STATE OF ORISSA & ORS.

THE STATE OF MADHYA PRADESH Vs MANGILAL SHARMA

Case number: C.A. No.-003237-003237 / 1990
Diary number: 74411 / 1990

STATE OF MADHYA PRADESH AND ORS. Vs M.P. OJHA AND ANR.

Case number: Appeal (civil) 1368 of 1990

VINEET NARAIN Vs UNION OF INDIA

Bench: S.P. BHARUCHA,S.C. SEN
Case number: W.P.(Crl.) No.-000340-000343 / 1993
Diary number: 199957 / 1993
Advocates: Vs P. PARMESWARAN

PREMIER BREWERIES Vs STATE OF KERALA

Bench: S.P. BHARUCHA,SUHAS C. SEN
Case number: C.A. No.-004870-004870 / 1991
Diary number: 74292 / 1991
Advocates: Vs G. PRAKASH

POHAP SINGH Vs STATE OF HARYANA & ORS.

Bench: G.B. NANAVATI,K. VENKATASWAMI
Case number: Appeal Criminal 659 of 1989

S.A.ENGINEER ETC. Vs UNION OF INDIA & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 1092 of 1992

STATE OF U P Vs STATE OF NAGALAND

Bench: SUHAS C. SEN,M. JAGANNADHA RAO
Case number: C.A. No.-008858-008861 / 1997
Diary number: 18981 / 1997
Advocates: Vs SUSHIL KUMAR JAIN

RAM BETI Vs DISTT PANCHAYAT RAJADHIKARI

Bench: S.C. AGARWAL,S. RAJENDRA BABU
Case number: C.A. No.-004675-004675 / 1997
Diary number: 9767 / 1997
Advocates: Vs SHREE PAL SINGH

HINDUSTAN LEVER LTD Vs COLGATE PALMOLIVE (I) LTD

Bench: S.C. SEN,M. JAGANNADHA RAO.
Case number: C.A. No.-007755-007755 / 1997
Diary number: 19781 / 1997
Advocates: Vs MANIK KARANJAWALA

DMAI Vs

Bench: S.C. AGRAWAL,D.P. WADHWA
Case number: C.A. No.-001852-001853 / 1991
Diary number: 79239 / 1991

SHARAD VASANT KOTAK Vs RAMNIKLAL MOHANLAL CHAWDA

Bench: S.C. SEN,K. VENKATASWAMI
Case number: C.A. No.-008830-008830 / 1997
Diary number: 13704 / 1997
Advocates: Vs BINA GUPTA

KAMLESH RANI Vs STATE OF HARYANA

Bench: G.T. NANAVATI,K. VENKATASWAMI
Case number: Appeal Criminal 658 of 1989