Judgements

THE ASSOCIATED CEMENT COS. LIMITED Vs KESHVANAND

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-001239-001239 / 1997
Diary number: 11537 / 1997
Advocates: Vs PURNIMA BHAT

M.C. MEHTA Vs UNION OF INDIA

Bench: B.N. KIRPAL,V.N. KHARE
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

SIYA RAM Vs UNION OF INDIA & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 3409 of 1988

TRIPURA GOODS TPT. ASSON. Vs COMMR. OF TAXES

Bench: SUHAS C. SEN,K. VENKATASWAMI
Case number: C.A. No.-006436-006436 / 1998
Diary number: 79883 / 1996
Advocates: Vs GOPAL SINGH

SALES TAX OFFICER & ANR. Vs M/S. SHREE DURGA OIL MILLS & ANR.

Bench: SUHAS C. SEN,SUJATA V. MANOHAR
Case number: Appeal Civil 3784 of 1988

MAHENDRA SINGH CHOTELAL BHARGAD Vs STATE OF MAHARASHTRA .

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000663-000663 / 1994
Diary number: 72388 / 1994

GENERAL COURT MARTIAL Vs ANILTEJ SINGH DHALIWAL

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Crl.A. No.-000825-000825 / 1997
Diary number: 79757 / 1996
Advocates: ANIL KATIYAR Vs

STATE OF U.P. Vs ZAKAULLAH

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000724-000724 / 1994
Diary number: 841 / 1992
Advocates: AJIT SINGH PUNDIR Vs RACHNA GUPTA

JINNAT MIA @ JINU MIA Vs STATE OF ASSAM

Bench: M.M. PUNCHHI,M. SRINIVASAN
Case number: Crl.A. No.-000293-000293 / 1993
Diary number: 81764 / 1993
Advocates: SUSHIL KUMAR JAIN Vs S. A. SYED

JAGDISH Vs STATE OF HARYANA

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Crl.A. No.-000209-000209 / 1997
Diary number: 19848 / 1996
Advocates: Vs PREM MALHOTRA

B.S. BAJWA Vs STATE OF PUNJAB

Bench: CJI,B.N. KIRPAL,V.N. KHARE
Case number: C.A. No.-007605-007610 / 1996
Diary number: 4175 / 1995
Advocates: PETITIONER-IN-PERSON Vs

KOTTA PRAKASHAN Vs STATE OF KERALA

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-001947-001949 / 1996
Diary number: 76422 / 1996
Advocates: R. SATHISH Vs M. T. GEORGE

MARTIN & HARRIS LTD Vs VITH ADDL DISTT JUDGE

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO.
Case number: C.A. No.-008665-008665 / 1997
Diary number: 13751 / 1997
Advocates: Vs PRASHANT KUMAR

S.J. EBENEZER Vs VELAYUDHAN & ORS.

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Appeal Civil 15095 of 1996

H.P. STATE CEMENT CORPN. LTD. & ORS. Vs B.K. TIWARI