Showing 25981 - 25995 of 41947 judgements
03 February 1998
Supreme Court
6 pages
SACHIDA NAND SINGH Vs STATE OF BIHAR

Bench: K.T. THOMAS,M. SRINIVASAN
Case number: Crl.A. No.-002059-002059 / 1996
Diary number: 76481 / 1996

03 February 1998
Supreme Court
7 pages
H.P. STATE ELECTRICITY BOARD Vs K.R. GULATI

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-010189-010189 / 1995
Diary number: 15632 / 1995
Advocates: EJAZ MAQBOOL Vs DEVENDRA SINGH

03 February 1998
Supreme Court
2 pages
RAM PRAKASH SINGH Vs STATE OF BIHAR

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 146 of 1986

03 February 1998
Supreme Court
4 pages
DR. ANIL KUMAR SINHA Vs THE STATE OF BIHAR & ORS.

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: Appeal Civil 2126 of 1996

02 February 1998
Supreme Court
8 pages
C. KRISHNA GOWDA Vs STATE OF KARNATAKA

Bench: M. SRINIVASAN
Case number: C.A. No.-000528-000528 / 1998
Diary number: 79804 / 1996

02 February 1998
Supreme Court
8 pages
TARSEM SINGH Vs SUKHMINDER SINGH

Bench: S. SAGHIR AHMAD,M. JAGANNADHA RAO
Case number: SLP(C) No.-004639-004639 / 1998
Diary number: 15952 / 1997

02 February 1998
Supreme Court
4 pages
CHANDRAKANT ANNA PATIL Vs STATE THRO CBI

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000438-000438 / 1997
Diary number: 6689 / 1997
Advocates: Vs P. PARMESWARAN

02 February 1998
Supreme Court
7 pages
MIN. OF FINANCE Vs S.B. RAMESH

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-003091-003091 / 1995
Diary number: 17409 / 1994
Advocates: Vs RESPONDENT-IN-PERSON

02 February 1998
Supreme Court
4 pages
UNION OF INDIA AND ANOTHER Vs ONKAR CHAND AND OTHERS

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: Appeal Civil 68 of 1990

29 January 1998
Supreme Court
0 pages
SUGARCANE G&S SUGARS SHAREHOLDERS ASOCN. Vs T.N.POLLUTION CONTROL BOARD

Case number: C.A. No.-003564-003564 / 1998
Diary number: 19956 / 1997
Advocates: Vs V. G. PRAGASAM

29 January 1998
Supreme Court
5 pages
Vs

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: /
Diary number: 1 / 1098

29 January 1998
Supreme Court
10 pages
Vs

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: /
Diary number: 2 / 8608

28 January 1998
Supreme Court
0 pages
SAYYED ALI AND ORS. Vs ANDHRA PRADESH WAKF BOARD HYDERABAD AND ORS.

Case number: Appeal (civil) 4372 of 1985

28 January 1998
Supreme Court
3 pages
DIR. GEN. OF POLICE Vs G DASSAYAN

Bench: S.C. AGRAWAL,K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-000497-000497 / 1998
Diary number: 3440 / 1997

28 January 1998
Supreme Court
6 pages
SHRI K.B. SHARMA Vs U.O.I

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-004223-004223 / 1994
Diary number: 72080 / 1990
Advocates: RAMESH CHANDRA MISHRA Vs MADHU SIKRI