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03 February 1998
Supreme Court 6 pages SACHIDA NAND SINGH Vs STATE OF BIHAR
Bench: K.T. THOMAS,M. SRINIVASAN |
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03 February 1998
Supreme Court 7 pages H.P. STATE ELECTRICITY BOARD Vs K.R. GULATI
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK |
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03 February 1998
Supreme Court 2 pages RAM PRAKASH SINGH Vs STATE OF BIHAR
Bench: G.T. NANAVATI,V.N. KHARE |
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03 February 1998
Supreme Court 4 pages DR. ANIL KUMAR SINHA Vs THE STATE OF BIHAR & ORS.
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK |
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02 February 1998
Supreme Court 8 pages C. KRISHNA GOWDA Vs STATE OF KARNATAKA
Bench: M. SRINIVASAN |
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02 February 1998
Supreme Court 8 pages TARSEM SINGH Vs SUKHMINDER SINGH
Bench: S. SAGHIR AHMAD,M. JAGANNADHA RAO |
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02 February 1998
Supreme Court 4 pages CHANDRAKANT ANNA PATIL Vs STATE THRO CBI
Bench: M.K. MUKHERJEE,K.T. THOMAS |
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02 February 1998
Supreme Court 7 pages MIN. OF FINANCE Vs S.B. RAMESH
Bench: K. VENKATASWAMI,A.P. MISRA |
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02 February 1998
Supreme Court 4 pages UNION OF INDIA AND ANOTHER Vs ONKAR CHAND AND OTHERS
Bench: K. VENKATASWAMI,A.P. MISRA |
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29 January 1998
Supreme Court 0 pages SUGARCANE G&S SUGARS SHAREHOLDERS ASOCN. Vs T.N.POLLUTION CONTROL BOARD
Case number: C.A. No.-003564-003564 / 1998 |
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29 January 1998
Supreme Court 5 pages Vs
Bench: S.P. BHARUCHA,V.N. KHARE |
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29 January 1998
Supreme Court 10 pages Vs
Bench: K. VENKATASWAMI,A.P. MISRA |
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28 January 1998
Supreme Court 0 pages SAYYED ALI AND ORS. Vs ANDHRA PRADESH WAKF BOARD HYDERABAD AND ORS.
Case number: Appeal (civil) 4372 of 1985 |
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28 January 1998
Supreme Court 3 pages DIR. GEN. OF POLICE Vs G DASSAYAN
Bench: S.C. AGRAWAL,K. VENKATASWAMI,A.P. MISRA |
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28 January 1998
Supreme Court 6 pages SHRI K.B. SHARMA Vs U.O.I
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK |