Judgements

PAMMI @ BRIJENDRA SINGH Vs GOVT. OF MADHYA PRADESH

Bench: K.T. THOMAS,M. SRINIVASAN
Case number: Crl.A. No.-000451-000451 / 1993
Diary number: 81820 / 1993

DMAI Vs

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-003619-003619 / 1982
Diary number: 63658 / 1982

STATE OF KERALA Vs ANTONY FERNANDEZ

Bench: S.B.MJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-000796-000796 / 1998
Diary number: 4585 / 1997
Advocates: Vs M. P. VINOD

R. SUSEELA DEVI Vs KERALA PUBLIC SERVICE COMMISSION & ORS.

Bench: SUJATA V.MANOHAR,D.P. WADHWA

V.A. RAMAN Vs K.V. JOHN & ORS.

SHRI KISHAN & KRISHAN KUMAR Vs MANOJ KUMAR ETC. ETC.

Bench: K.T. THOMAS,M. SRINIVASAN
Case number: Appeal Civil 356 of 1991

K. TRIMURTHULU Vs M.V.N. MURTHY .

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-000880-000880 / 1994
Diary number: 88772 / 1993
Advocates: ANNAM D. N. RAO Vs K. RAM KUMAR

S. RAJENDIRAN Vs U.O.I. .

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-005736-005737 / 1994
Diary number: 72402 / 1994
Advocates: Vs M. A. KRISHNA MOORTHY

Vs

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: /
Diary number: / 2498

THE STATE OF MAHARASHTRA Vs LABOUR LAW PRACTITIONERS' ASSOCIATION AND ORS.

ABRAHAM JACOB & ORS Vs UNION OF INDIA

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: Appeal Civil 12386 of 1996

ABBOBAKER Vs MAHALAKSHMI TRADING CO

Bench: S.SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-000757-000757 / 1998
Diary number: 79807 / 1996

CHINMOY MOULIK & ORS. Vs DAMODAR VALLEY CORPORATION & ORS.

Bench: S.C. AGARWAL,K. VENKATASWAMI,V.N. KHARE
Case number: Appeal Civil 5678 of 1994

STATE OF M.P. Vs J.S.BANSAL

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-009134-009134 / 1996
Diary number: 78922 / 1996
Advocates: Vs VIVEK GAMBHIR

KAMLESH KUMAR SHARMA Vs YOGESH KUMAR GUPTA .

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-007904-007904 / 1996
Diary number: 13784 / 1995
Advocates: SHRISH KUMAR MISRA Vs SUNIL KUMAR JAIN