Showing 25951 - 25965 of 41947 judgements
09 February 1998
Supreme Court
3 pages
C. NAVANEESWARA REDDY Vs GOVT. OF A.P.

Bench: K. VENKATASWAMI,A.P. MISRS
Case number: C.A. No.-009791-009795 / 1995
Diary number: 63131 / 1995
Advocates: S.. UDAYA KUMAR SAGAR Vs D. BHARATHI REDDY

09 February 1998
Supreme Court
9 pages
DMAI Vs

Bench: CJI,A.P. MISRA
Case number: Crl.A. No.-000604-000604 / 1991
Diary number: 79254 / 1991
Advocates: MANOJ SWARUP Vs

06 February 1998
Supreme Court
7 pages
UPTRON INDIA LTD. Vs SHAMMI BHANU

Bench: S. SAGHIR AHMAD,M. JAGANNADHA RAO
Case number: SLP(C) No.-001079-001079 / 1998
Diary number: 142 / 1998

06 February 1998
Supreme Court
2 pages
SREE BALAJI KRISHNA HARDWARE STORES Vs SRINIVASAIAH

Bench: S. SAGHIR AHMAD,M. JAGANNADHA RAO
Case number: C.A. No.-000638-000638 / 1998
Diary number: 15603 / 1997
Advocates: Vs A. T. M. SAMPATH

06 February 1998
Supreme Court
6 pages
DMAI Vs

Bench: G.T. NANAVATI,S.S.M. QUARDRI
Case number: Crl.A. No.-000350-000352 / 1989
Diary number: 72017 / 1989

06 February 1998
Supreme Court
1 pages
P. ASHOKAN Vs UNION OF INDIA & ANR.

Bench: B.N. KIRPAL,M. SRINIVASAN

05 February 1998
Supreme Court
17 pages
TRINATHA HARICHANDAN Vs CHAIRMAN PARADEEP PORT TRUST

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO.
Case number: C.A. No.-000623-000623 / 1998
Diary number: 7491 / 1997

05 February 1998
Supreme Court
4 pages
M/S.BHARAT SALES LTD. Vs L.I.C.OF INDIA

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: SLP(C) No.-001412-001412 / 1998
Diary number: 1256 / 1998

05 February 1998
Supreme Court
3 pages
ALL INDIA RADIO Vs SHRI SANTOSH KUMAR GUPTA

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-002423-002423 / 1989
Diary number: 70351 / 1989
Advocates: SHAIL KUMAR DWIVEDI Vs K. SARADA DEVI

05 February 1998
Supreme Court
3 pages
V. SRINIVASA REDDY Vs STATE OF A.P.

Bench: S.P. KURKUKAR,K.T. THOMAS
Case number: Crl.A. No.-000740-000740 / 1994
Diary number: 72400 / 1994
Advocates: D. BHARATHI REDDY Vs P. PARMESWARAN

05 February 1998
Supreme Court
2 pages
MUNICIPAL COUNCIL HATTA Vs BHAGAT SINGH & ORS.

Bench: SUJATA MANMOHAR,D.P. WADHWA

05 February 1998
Supreme Court
4 pages
SMT. TARANNUM Vs UNION OF INDIA & ORS.

05 February 1998
Supreme Court
12 pages
COLOUR-CHEM LIMITED Vs A.L. ALASPURKAR & ORS.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO,A.P. MISRA
Case number: Appeal Civil 510 of 1992

05 February 1998
Supreme Court
4 pages
SHRI LAKHI RAM (DEAD) THROUGH LRS. Vs SHRI TRIKHA RAM & ORS.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Appeal Civil 1646 of 1981

05 February 1998
Supreme Court
0 pages
Vs

Case number: /
Diary number: 2 / 4058