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14 January 1998
Supreme Court 2 pages HARICHAND Vs THE DIRECTOR OF SCHOOL EDUCATION
Bench: S.P. BHARUCHA,V.N. KHARE |
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14 January 1998
Supreme Court 9 pages ASHOK KUMAR UPPAL & ORS. Vs STATE OF J & K AND ORS.
Bench: S.SAGHIR AHMAD,D.P. WADHWA |
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14 January 1998
Supreme Court 5 pages SHRI A.B.KRISHNA & ORS. Vs THE STATE OF KARNATAKA & ORS.
Bench: S. SAGHIR AHMAD,D.P. WADHWA |
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13 January 1998
Supreme Court 0 pages SOUTH CENTRAL RAILWAY EMPLOYEES CO-OP. CREDIT SOCIETY UNION, SECUNDERABAD Vs REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
Case number: Appeal (civil) 4343 of 1988 |
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13 January 1998
Supreme Court 2 pages DMAI Vs
Bench: M.K. MUKHERJEE,S.P. KURKUKAR,K.T. THOMAS |
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13 January 1998
Supreme Court 3 pages SURESH CHANDRA SHARMA Vs CHAIRMAN,UPSEB
Bench: S.C. AGARWAL,S.P. BHARUCHA |
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13 January 1998
Supreme Court 2 pages M.C. MEHTA Vs UNION OF INDIA
Bench: CJI,A.S. ANAND,B.N. KIRPAL |
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13 January 1998
Supreme Court 3 pages BHARAT PETROLEUM CORPN LTD Vs MUMBAI SHRAMIK SANGHA
Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO |
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13 January 1998
Supreme Court 5 pages THE STATE OF MAHARASHTRA & ORS. Vs PRATAPSINGH DAYAL SINGH RAJPUT
Bench: S. SAGHIR AHMAD,D.P. WADHWA |
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13 January 1998
Supreme Court 8 pages KRISHAN MALHAR MIRASDAR (DEAD) BY LRS. Vs SASWAD MALI SUGAR FACTORY LTD. & ORS
Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO. |
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13 January 1998
Supreme Court 9 pages S.K. MATHUR & ORS. Vs UNION OF INDIA & ORS.
Bench: S. SAGHIR AHMAD,D.P. WADHWA |
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13 January 1998
Supreme Court 3 pages SHRI ANAND CHANDRA DASH Vs STATE OF ORISSA AND ORS.
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK |
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12 January 1998
Supreme Court 4 pages DMAI Vs
Bench: J.S. VERMA,B.N. KIRPAL,V.N. KHARE |
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09 January 1998
Supreme Court 7 pages COLLECTORS OF CENTRAL EXCISE Vs NEW TOBACCO CO. ETC. ETC.
Bench: S.C.AGRAWAL,G.T. NANAVATI |
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08 January 1998
Supreme Court 4 pages DIRECTORATE OF ENFORCEMENT Vs ASHOK KUMAR JAIN
Bench: M.K. MUKHERJEE,S.P. KURDUKAR,K.T. THOMAS |